High Courts11 Nov 2009Dismissed
Het Ram Vs Virbhan
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 225 : (2010) 1 RCR(Civil) 83 : (2009) 2 RCR(Rent) 687
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,222 of 4,622
High Courts11 Nov 2009
Bharat Singh & Ors. Vs Divisional Canal Officer & Ors.
Punjab And Haryana At Chandigarh · (2011) 5 Law Herald 535 : (2011) 3 RCR(Civil) 421
Haryana Canal and Drainage Act, 1974 — Section 20
High Courts11 Nov 2009
Hanuman Vs Saroj Devi
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 564 : (2010) 5 RCR(Civil) 596
Motor Vehicles Act, 1988 — Section 14, 149(2)(a)(ii), 15, 173
High Courts11 Nov 2009
Pardeep Kumar Vs Icici Lombard General Insurance
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 228 : (2010) 2 RCR(Civil) 41
Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147, 149
High Courts11 Nov 2009Dismissed
New Model Industries Pvt. Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 28 VST 376
Punjab Value Added Tax Act, 2005 — Section 68
High Courts11 Nov 2009
V.K. Chaudhary Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 303
High Courts11 Nov 2009Dismissed
Sadhu Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 261 : (2010) 159 PLR 375
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 18, 2, 23A, 42APunjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts11 Nov 2009Dismissed
Chander Bhusan Anand Vs Devinder Kumar Singh
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 260 : (2010) 158 PLR 115 : (2010) 1 RCR(Civil) 374 : (2009) 2 RCR(Rent) 595
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts11 Nov 2009Dismissed
Jaipal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 460
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Nov 2009Allowed
Seema Rani Vs Gurpreet Kaur
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 716 : (2010) 1 RCR(Criminal) 960
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Nov 2009
Jaswinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 593 : (2010) 2 RCR(Criminal) 891
Constitution of India, 1950 — Article 227
High Courts10 Nov 2009Dismissed
Zile Singh and Another Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 42 : (2010) 157 PLR 364
Limitation Act, 1963 — Section 14, 5
High Courts10 Nov 2009
Nelson Christopher Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2010) 157 PLR 311 : (2010) 1 RCR(Rent) 16
East Punjab Urban Rent Restriction Act, 1949 — Section 18A
High Courts10 Nov 2009Dismissed
Commissioner of Income Tax Vs Central Male
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 268
Income Tax Act, 1961 — Section 260AIncome Tax Rules, 1962 — Rule 46A
High Courts10 Nov 2009
Dr. Upendra Vatsyayan Vs Robin Cold Drinks and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 304 : (2010) 1 RCR(Rent) 213
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Nov 2009Dismissed
Nirmal Singh Vs Pargan and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 308
High Courts09 Nov 2009Dismissed
Dabwali Fire Tragedy Victims Association Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0202
High Courts09 Nov 2009Dismissed
Babu Singh Vs Shamsher Singh and Another
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 324 : (2010) 159 PLR 130 : (2010) 5 RCR(Civil) 663
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts09 Nov 2009
Smt. Usha Arora and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 565 : (2010) 5 RCR(Civil) 835
Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11, 16, 18, 4, 4(1)Municipal Act — Section 222
High Courts09 Nov 2009
Parkash Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 239 : (2010) 2 RCR(Civil) 54
Motor Vehicles Act, 1988 — Section 166