High Courts17 Nov 2009
Kirpal Singh Vs Tarowati and Others
Punjab And Haryana At Chandigarh · (2010) 1 PLR 664 : (2010) 1 RCR(Civil) 307
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 263
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,220 of 4,622
High Courts17 Nov 2009
Ramanand Vs Sedhu
Punjab And Haryana At Chandigarh · (2010) 3 ICC 48 : (2010) 2 RCR(Civil) 31
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Nov 2009
Jagmal Singh Vs Commissioner, Ambala Division Etc.
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 943
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts17 Nov 2009
Kabul Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 64
High Courts17 Nov 2009
Vinod Kumar Mittal Vs Girdhari Lal Saroa
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0043
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts16 Nov 2009Dismissed
Commissioner of Central Excise Vs Modern Alloys
Punjab And Haryana At Chandigarh · (2010) 258 ELT 364
Central Excises and Salt Act, 1944 — Section 35G
High Courts16 Nov 2009Dismissed
Commissioner of Income Tax Vs Lakhani India Ltd.
Punjab And Haryana At Chandigarh · (2010) 232 CTR 81
Income Tax Act, 1961 — Section 10(23C), 2(24), 260A, 36(1), 43B
High Courts16 Nov 2009
Commissioner of Income Tax Vs Rajiv Agnihotri
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 134
Income Tax Act, 1961 — Section 143(3), 260A, 263
High Courts16 Nov 2009Allowed
Bhim Vs Deshraj and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 89
Specific Relief Act, 1963 — Section 28
High Courts16 Nov 2009
Arvind Kumar Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 278
High Courts16 Nov 2009
Rajnish Jain and Others Vs Krishan Kant
Punjab And Haryana At Chandigarh · (2010) 157 PLR 275 : (2009) 2 RCR(Rent) 609
East Punjab Urban Rent Restriction Act, 1949 — Section 18A(4), 18A(5)
High Courts16 Nov 2009Dismissed
Rajbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 281 : (2010) 1 RCR(Civil) 24302 : (2010) 1 RCR(Civil) 243
Constitution of India, 1950 — Article 31A
High Courts16 Nov 2009Allowed
Kurukshetra University and Others Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 98
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts16 Nov 2009Allowed
Smt. Manju Goenka and Another Vs Rajesh Kumar and Another
Punjab And Haryana At Chandigarh · AIR 2009 P&H 106
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Specific Relief Act, 1963 — Section 15, 19Transfer of Property Act, 1882 — Section 52
High Courts16 Nov 2009Dismissed
Commissioner of Income Tax Vs Bharat Lal Dagar (Huf)
Punjab And Haryana At Chandigarh · (2011) 333 ITR 345
Income Tax Act, 1961 — Section 260A, 271(1)(c), 45, 56
High Courts13 Nov 2009Dismissed
M/s. Shree Ganesh Woolen Mills, Amritsar and Others Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0198
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3), 13(4), 17
High Courts13 Nov 2009
M/s Hygienic Foods Malerkotla Road Khanna Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 672 : (2010) 1 RCR(Civil) 243
Advocates Act, 1961 — Section 2(i), 30, 49(1)Bar Council of India Rules, 1975 — Rule 49Companies Act, 1956 — Section 25 , 36(2)
High Courts13 Nov 2009Allowed
Jagir Kaur Vs Gurdial Singh and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 271
Evidence Act, 1872 — Section 68
High Courts13 Nov 2009
S. Tirath Singh Lalvani Educational Foundation Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0142
Income Tax Act, 1961 — Section 80G
High Courts13 Nov 2009Allowed
Faquir Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 266
Penal Code, 1860 (IPC) — Section 306