High Courts23 Nov 2009
Maruti Suzuki India Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 198
Industrial Disputes Act, 1947 — Section 2S
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,218 of 4,622
High Courts23 Nov 2009Allowed
The State of Punjab and Others Vs Gurjit Singh
Punjab And Haryana At Chandigarh · (2010) 157 PLR 190
Constitution of India, 1950 — Article 311(2)Police Act, 1861 — Section 7
High Courts23 Nov 2009Dismissed
Sumer Singh Vs The Chief Conservator of Forest and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 849 : (2010) 3 LLJ 834 : (2010) 157 PLR 197
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Nov 2009Dismissed
State of Punjab and Another Vs Kalsi Pipes Private Ltd.
Punjab And Haryana At Chandigarh · (2010) 29 VST 492
Punjab Value Added Tax Act, 2005 — Section 68(2)
High Courts23 Nov 2009
Major Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 960
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 313, 321, 82Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 449
High Courts23 Nov 2009
Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 77601
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Nov 2009Dismissed
The Estate Officer, HUDA and Others Vs Mahesh Kumar
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 578
High Courts22 Nov 2009
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 Crimes 916 : (2010) 1 RCR(Criminal) 330
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts20 Nov 2009Allowed
Kamaljit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 331
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Nov 2009Dismissed
Surjit Kaur Vs Avtar Singh and Another
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 461 : (2010) 1 RCR(Civil) 371
Hindu Marriage Act, 1955 — Section 13, 23
High Courts20 Nov 2009
Smt. Santosh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 23
High Courts20 Nov 2009Dismissed
Commissioner of Income Tax Vs Lal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 228 CTR 575 : (2010) 325 ITR 588 : (2010) 195 TAXMAN 114
Income Tax Act, 1961 — Section 260A
High Courts20 Nov 2009
Amrik Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0093
Haryana Co-operative Societies Act, 1984 — Section 28, 33Haryana Co-operative Societies Rules, 1989 — Rule 3
High Courts20 Nov 2009
Amreek Singh Vs D.N. Gaur, Chief Engineer, Nuclear Power Corporation of India Limited
Punjab And Haryana At Chandigarh · (2010) 157 PLR 375 : (2010) 1 RCR(Rent) 22
Evidence Act, 1872 — Section 92
High Courts20 Nov 2009
Mohd. Latif Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 905
Central Reserve Police Force Act, 1949 — Section 13Central Reserve Police Force Rules, 1955 — Rule 27, 28, 29Constitution of India, 1950 — Article 20
High Courts20 Nov 2009
Smt. Neelam Vs Presiding Officer, Labour Court-I and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 1078 : (2010) 157 PLR 373 : (2010) 5 SLR 64
Industrial Disputes Act, 1947 — Section 25F
High Courts20 Nov 2009
Manjit Kaur and Another Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2010) 157 PLR 537
High Courts20 Nov 2009
Commissioner of Income Tax, Faridabad Vs Lal Singh
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 420
Income Tax Act, 1961 — Section 131, 148, 2(14)(iii), 260A, 54B
High Courts19 Nov 2009Dismissed
Gurpreet Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 215
Penal Code, 1860 (IPC) — Section 304B
High Courts19 Nov 2009Dismissed
Commissioner of Income Tax Vs Arisudana Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0182
Income Tax Act, 1961 — Section 260A, 271(1), 80IA