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Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,219 of 4,622

High Courts19 Nov 2009

Mohinder Singh Vs Mohan Singh

Punjab And Haryana At Chandigarh · (2010) 1 PLR 722 : (2010) 1 RCR(Civil) 808

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 5, 6
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High Courts19 Nov 2009

Salauddin Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 914

Arms Act, 1959 — Section 25Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 2, 20(3), 21, 227
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High Courts17 Nov 2009

Ram Lal Vs Rashpal Lal

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 756

East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 2
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High Courts17 Nov 2009Dismissed

Smt. Sarla Devi Vs Deepak Kumar

Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0174

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2(f)
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