High Courts13 Nov 2009
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 56
Land Acquisition Act, 1894 — Section 11, 18, 23, 4, 54
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,221 of 4,622
High Courts13 Nov 2009
Subash Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 67
Land Acquisition Act, 1894 — Section 18, 23, 4, 51A, 54
High Courts13 Nov 2009
Gian Chand Vs Municipal Council and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 532
Punjab Municipal Act, 1911 — Section 172A
High Courts13 Nov 2009
Commissioner of Income Tax Vs Pran Nath Gupta
Punjab And Haryana At Chandigarh · (2010) 328 ITR 165 : (2011) 196 TAXMAN 101
High Courts13 Nov 2009
Commissioner of Income Tax Vs Punjab Gas Cylinder Ltd.
Punjab And Haryana At Chandigarh · (2010) 328 ITR 162
Income Tax Act, 1961 — Section 3(1), 3(4)
High Courts12 Nov 2009
Joginder Singh Vs Baldeep Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 78
Constitution of India, 1950 — Article 243(f)Criminal Procedure Code, 1973 (CrPC) — Section 110Punjab Panchayati Raj Act, 1994 — Section 208
High Courts12 Nov 2009Allowed
Surinder Singh and others Vs Punjab State Warehousing Corporation
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 416
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Nov 2009
Ankit Garg Vs Punjabi University, Patiala and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 726
High Courts12 Nov 2009
Commissioner of Income Tax Vs Pearl Woollen Mills
Punjab And Haryana At Chandigarh · (2009) 227 CTR 614 : (2011) 330 ITR 164 : (2010) 191 TAXMAN 286
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts12 Nov 2009
Babbar Bhan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 82
Haryana Urban Development Authority Act, 1977 — Section 15
High Courts12 Nov 2009Dismissed
Tejpal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) CriLJ 2067
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149
High Courts12 Nov 2009
Mahinder Singh and Others Vs Financial Commissioner, Revenue, Punjab And others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 309
Punjab Land Revenue Act, 1887 — Section 112Transfer of Property Act, 1882 — Section 44
High Courts12 Nov 2009Dismissed
Jasbir Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 328 ITR 189
Income Tax Act, 1961 — Section 142, 142(1), 144, 144(1), 260A
High Courts12 Nov 2009
Sonu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 753
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 34, 376, 376(2)
High Courts12 Nov 2009Dismissed
Kedar Nath (dead) through Lrs. Vs Rishi Raj and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 259
Hindu Succession Act, 1956 — Section 14(1)
High Courts12 Nov 2009Dismissed
Baljit Kaur and Another Vs Makhan Singh
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 570 : (2010) 157 PLR 261 : (2010) 6 RCR(Civil) 1055
High Courts12 Nov 2009Dismissed
Amrit Lal Vs Nusrat and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 48 : (2010) 157 PLR 264
Hindu Succession Act, 1956 — Section 23
High Courts12 Nov 2009Dismissed
Mrs. Ranbir Gujral Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 257
High Courts11 Nov 2009
Harmeet Singh Vs Rupinder Singh
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0187
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts11 Nov 2009
EHC Dalbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 300
Penal Code, 1860 (IPC) — Section 114