High Courts09 Nov 2009
Yadwindra Public School, Sas Nagar, Mohali Vs Seema
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 236 : (2010) 2 RCR(Civil) 50
Motor Vehicles Act, 1988 — Section 149(2)(a), 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,223 of 4,622
High Courts09 Nov 2009
Pankaj Kumar Vs Meena
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 217 : (2010) 2 RCR(Civil) 817 : (2010) 4 SLR 763
Motor Vehicles Act, 1988 — Section 147, 173
High Courts09 Nov 2009
Commissioner of Income Tax Vs Kishan Chand
Punjab And Haryana At Chandigarh · (2010) 328 ITR 173
Income Tax Act, 1961 — Section 144, 148
High Courts09 Nov 2009
Tagore Public School Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · AIR 2010 P&H 22
Electricity Act, 1910 — Section 26(6)
High Courts09 Nov 2009Allowed
Ram Ji Dass and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 323 ITR 505
Income Tax Act, 1961 — Section 256(1)
High Courts06 Nov 2009Dismissed
Yash Kumari Trikha Vs Arun Kumar
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 683
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(v)
High Courts06 Nov 2009Dismissed
Jaswinder Singh alias Binder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 834 : (2011) 1 RCR(Criminal) 678
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114, 2, 35, 54Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts06 Nov 2009
Mohd. Nadim etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 805
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts06 Nov 2009
Parminder Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0042
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts06 Nov 2009Dismissed
Lakhmir Singh Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 328
Constitution of India, 1950 — Article 226
High Courts06 Nov 2009
Deepak Chopra Vs Deepak Gulati and Another
Punjab And Haryana At Chandigarh · (2010) 159 PLR 406 : (2010) 1 RCR(Rent) 162
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts06 Nov 2009Dismissed
Sharda Thakar Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0012
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 13B(3), 19
High Courts05 Nov 2009Allowed
Tej Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 665
Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468Punjab Co-operative Societies Act, 1961 — Section 55, 65
High Courts05 Nov 2009Dismissed
Renu Tiwari Vs Balbir Dub
Punjab And Haryana At Chandigarh · (2010) 159 PLR 416 : (2010) 1 RCR(Rent) 119
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 13B(3), 18A, 18A(4)
High Courts05 Nov 2009Dismissed
Jaswant Singh and Another Vs Gurbax Singh and Another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 90
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts05 Nov 2009Dismissed
Sukhwinder Kaur and Others Vs Mohar Singh
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0146
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 2009Dismissed
Joginder Singh Vs Kuldeep Chand
Punjab And Haryana At Chandigarh · (2010) 159 PLR 420 : (2009) 2 RCR(Rent) 697
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts05 Nov 2009
Sukhjinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 5 SLR 791
High Courts05 Nov 2009
Bhajan Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 4 PLR 34 : (2010) 3 RCR(Civil) 750
High Courts05 Nov 2009Dismissed
Sahab Singh alias Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0084
Penal Code, 1860 (IPC) — Section 302, 377