High Courts04 Nov 2009Dismissed
State of Haryana Vs Ramesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) CriLJ 1812 : (2010) 158 PLR 282
Penal Code, 1860 (IPC) — Section 363, 366
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,225 of 4,622
High Courts04 Nov 2009Dismissed
Grover Fabrics (India) Pvt. Ltd. Vs Commissioner of Income Tax.
Punjab And Haryana At Chandigarh · (2011) 201 TAXMAN 85
Income Tax Act, 1961 — Section 145, 254, 260A, 68
High Courts04 Nov 2009Allowed
Surinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0026
Constitution of India, 1950 — Article 226, 227
High Courts04 Nov 2009Dismissed
Chet Ram and Om Parkash Vs Power Grid Corporation of India Limited
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0024
Electricity (Supply) Act, 1948 — Section 42Penal Code, 1860 (IPC) — Section 188Telegraph Act, 1885 — Section 10, 11, 12, 13, 14
High Courts04 Nov 2009
G. L. Batra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 773
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16All India Services Act, 1951 — Section 3(1)Central Civil Services (Pension) Rules, 1972 — Rule 18 , 19
High Courts04 Nov 2009Dismissed
State of Punjab and Another Vs Tarsem Kumar
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0013
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Nov 2009
Harpal Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 813 : (2010) 1 RCR(Criminal) 866
Punjab Excise Act, 1914 — Section 14, 61
High Courts03 Nov 2009
Sewa Ram and Kanwar Bhan Vs Gram Panchayat Village Shergarh Tapu and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 118
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g), 2(g)(4), 7
High Courts03 Nov 2009
Gurjant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 333
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Probation of Offenders Act, 1958 — Section 4
High Courts03 Nov 2009Dismissed
Raj Kaur Vs Prem Chand
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 512
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts03 Nov 2009Dismissed
Ram Avtar Vs Lekh Raj
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 522
High Courts03 Nov 2009
Arjun Singh and Another Vs Rajbir Singh and Another
Punjab And Haryana At Chandigarh · (2010) 1 PLR 646 : (2010) 1 RCR(Civil) 811
Motor Vehicles Act, 1988 — Section 166, 168
High Courts03 Nov 2009Dismissed
Beera and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 302, 32, 34, 342
High Courts30 Oct 2009
Anjal Kumar @ Angel Kumar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 514
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Oct 2009Allowed
Pawan Mandal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 553 : (2010) 1 RCR(Criminal) 273
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Oct 2009
Anjal Kumar @ Angel Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 201
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts30 Oct 2009Allowed
Pawan Mandal and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 553
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Oct 2009Dismissed
Harjinder Singh Vs Ved Parkash
Punjab And Haryana At Chandigarh · (2010) 157 PLR 162 : (2009) 2 RCR(Rent) 498
Land Acquisition Act, 1894 — Section 11, 11A, 12, 16, 18
High Courts30 Oct 2009
Amarvati Infrastructure Projects Pvt. Ltd. Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 687
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts30 Oct 2009
Balbir Chand Vs Financial Commissioner (Appeals-ii), Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 263
Punjab Land Revenue Act, 1887 — Section 111, 117, 16(1)