High Courts30 Oct 2009Dismissed
M/s. Trehan Auto Parts Vs Kuldip Singh Sahi
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 541 : (2010) 1 RCR(Rent) 9
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 14, 18A, 19
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,226 of 4,622
High Courts29 Oct 2009
Dhillon Roadways Vs Ram Dev and Others
Punjab And Haryana At Chandigarh · (2009) 4 AICJ 703 : (2009) LabIC 4024 : (2010) 1 RCR(Civil) 665
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Motor Vehicles Act, 1988 — Section 173
High Courts29 Oct 2009
United India Insurance Company Limited Vs Harbhajan Singh @ Pirthi Singh
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 233 : (2010) 2 RCR(Civil) 48
Motor Vehicles Act, 1988 — Section 147, 163A
High Courts29 Oct 2009
Dharambir Singh Vs Haryana Urban Development Authority & ors.
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 114 : (2010) 1 RCR(Civil) 666
Constitution of India, 1950 — Article 226
High Courts29 Oct 2009
Gurjit Kaur Alias Satnam Kaur Vs Jarnail Singh and Another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 67901
Contempt of Courts Act, 1971 — Section 12, 13
High Courts29 Oct 2009
Rameshwar Dass Vs Sales Tax Tribunal and Others
Punjab And Haryana At Chandigarh · (2010) 30 VST 531
Haryana General Sales Tax Act, 1973 — Section 42(2)
High Courts29 Oct 2009Allowed
Suresh Kumar Vs The Chief Canal Officer/L.W.S.U., Irrigation Department and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 99 : (2010) 1 RCR(Civil) 330
Constitution of India, 1950 — Article 226, 227
High Courts29 Oct 2009
Paramjit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0016
Immoral Traffic (Prevention) Act, 1956 — Section 3, 4
High Courts28 Oct 2009Dismissed
Raj Kumar Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 658 : (2010) 1 RCR(Civil) 67902
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts28 Oct 2009Dismissed
State of Punjab and Another Vs Fair Deal Filing Station
Punjab And Haryana At Chandigarh · (2010) 35 VST 61
Punjab Value Added Tax Act, 2005 — Section 13, 14, 68(2)Punjab Value Added Tax Rules, 2005 — Rule 25, 25(1)
High Courts28 Oct 2009Dismissed
Prem Kishan Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 160
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Oct 2009Dismissed
Anand Giri Mahant and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 322
Punjab Land Revenue Act, 1887 — Section 34
High Courts28 Oct 2009
Inder Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 92 : (2010) 1 RCR(Civil) 324
Punjab Land Revenue Act, 1887 — Section 16
High Courts28 Oct 2009Dismissed
T.R. Raseen Vs National Insurance Company Ltd.
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 644 : (2010) 1 RCR(Civil) 544 : (2010) 1 RCR(Civil) 762
Advocates Act, 1961 — Section 34(1)
High Courts28 Oct 2009
Birender Singh and Another Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 122 : (2010) 1 RCR(Civil) 674
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts28 Oct 2009
Golu @ Rohit Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 119 : (2010) 1 RCR(Civil) 671
Motor Vehicles Act, 1988 — Section 163, 173
High Courts28 Oct 2009
Gagan Kumar Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 67602
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts28 Oct 2009
Mam Chand Vs Halcyon Pharmaceutical Ltd.
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 232
Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 10, 12
High Courts28 Oct 2009Dismissed
Commissioner of Income Tax Vs Parkash Industries Ltd.
Punjab And Haryana At Chandigarh · (2010) 322 ITR 622
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts27 Oct 2009Allowed
Dewan Chand Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 291
Constitution of India, 1950 — Article 226, 32Punjab Civil Services Rules — Rule 3.26