High Courts23 Oct 2009Dismissed
Devki Rani and Others Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0019
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,228 of 4,622
High Courts22 Oct 2009Dismissed
Commissioner of Income Tax Vs Speedways Rubber Pvt. Limited
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0115
Income Tax Act, 1961 — Section 260A, 269SS, 271D
High Courts22 Oct 2009
Commr. of C. Ex. Vs Steel Craft (India)
Punjab And Haryana At Chandigarh · (2010) 17 STR 8 : (2010) 25 STT 421
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 83
High Courts22 Oct 2009
Santosh Devi Vs Kartara and Others
Punjab And Haryana At Chandigarh · (2010) 1 PLR 724 : (2010) 1 RCR(Civil) 809
Haryana Panchayati Raj Act, 1994 — Section 174(4)(a)
High Courts22 Oct 2009Allowed
The Commissioner of Income Tax Vs Smt. Prabha Singh
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0049
Income Tax Act, 1961 — Section 260A, 45
High Courts22 Oct 2009Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 458
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts21 Oct 2009Allowed
M/s Guru Nanak Pesticides, Nabha and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 30
Insecticides Act, 1968 — Section 17, 3(k)(i)
High Courts21 Oct 2009Dismissed
Shamsher Singh Vs The Financial Commissioner, Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 410
Constitution of India, 1950 — Article 226, 227
High Courts21 Oct 2009Allowed
M/s. Guru Nanak Pesticides, Nabha and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 606
Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 30(3)
High Courts20 Oct 2009
Budh Ram alias Budh Singh Vs Smt. Deepti Uma Shankar
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 262
Contempt of Courts Act, 1971 — Section 2(b)
High Courts20 Oct 2009
Kashmir Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 962
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 336
High Courts20 Oct 2009Dismissed
Swaran Singh Vs Sikandar Singh
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 261
Contempt of Courts Act, 1971 — Section 12
High Courts20 Oct 2009
Sant Ram and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2010) 328 ITR 77
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 194A, 194LA, 4Land Acquisition Act, 1894 — Section 16, 17, 18, 2(14), 28
High Courts20 Oct 2009
Paramount Impex Pvt. Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) 17 STR 234
Finance Act, 1994 — Section 66A
High Courts20 Oct 2009
Usha Rani Vs Naresh
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 109 : (2010) 4 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Transfer of Property Act, 1882 — Section 52
High Courts20 Oct 2009
Gurmail Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 951
High Courts20 Oct 2009Allowed
Satish Kumar Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (2010) 159 PLR 38 : (2010) 1 RCR(Rent) 186
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Article 136
High Courts15 Oct 2009Allowed
Smt. Kamlesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 974
Criminal Procedure Code, 1973 (CrPC) — Section 437(6)
High Courts15 Oct 2009
R.S. Export Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 187
Punjab Value Added Tax Act, 2005 — Section 92(3)
High Courts15 Oct 2009Dismissed
Rajesh Kumar Vs The Institution of Engineers (India)
Punjab And Haryana At Chandigarh · (2011) 163 PLR 190