High Courts12 Oct 2009Dismissed
Chetan K. Singh Vs Citi Bank and Others
Punjab And Haryana At Chandigarh · (2010) 158 CompCas 45
Companies Act, 1956 — Section 483, 536, 536(2), 537, 537(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,230 of 4,622
High Courts12 Oct 2009Dismissed
Kukreja Steel Sales and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 28 VST 67
Punjab Value Added Tax Act, 2005 — Section 51(6)(a), 51(6)(b)
High Courts12 Oct 2009Dismissed
Shamsher Singh Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 126
Constitution of India, 1950 — Article 226, 227
High Courts10 Oct 2009
New India Assurance Co. Ltd. Vs Ram Pyari
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 68101
Motor Vehicles Act, 1988 — Section 170, 173
High Courts09 Oct 2009Allowed
Savitri Devi Vs State of Haryanaand Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 657
ACP Scale Rules, 1998 — Rule 8, 8(3)
High Courts09 Oct 2009
Lok Pratham and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 728 : (2009) 4 RCR(Civil) 852 : (2009) 4 RCR(Criminal) 739
Criminal Procedure Code, 1973 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 289
High Courts09 Oct 2009Dismissed
Gram Panchayat Kanwari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 734 : (2010) 2 RCR(Civil) 525
Land Acquisition Act, 1894 — Section 4
High Courts09 Oct 2009
Food Corporation of India Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 30 VST 58
Punjab General Sales Tax Act, 1948 — Section 2(i), 20(1)
High Courts09 Oct 2009Dismissed
Chandigarh Administration and Another Vs Ram Chander Saini and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 718
Constitution of India, 1950 — Article 14
High Courts09 Oct 2009
H.C. Arora Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 721
Prevention of Corruption Act, 1988 — Section 2(c)
High Courts09 Oct 2009
Harish Chand and Another Vs Rameshwar Dayal Mangla alias Ramesh Chand
Punjab And Haryana At Chandigarh · (2010) 157 PLR 165
High Courts08 Oct 2009
Today Homes and Infrastructure (P) Ltd. Vs Ludhiana Improvement Trust and Another
Punjab And Haryana At Chandigarh · (2013) 3 CompLJ 329 : (2010) 1 RCR(Civil) 505
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 13, 16Income Tax Act, 1961 — Section 101, 101(1), 101(1)(e), 11(6), 12
High Courts08 Oct 2009
Gurmukh Singh Vs Balkar Singh
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 120
Specific Relief Act, 1963 — Section 6(2), 6(3)
High Courts08 Oct 2009
Oriental Insurance Company|Oriental Insurance Company Vs Baljeet Kaur and Others|Surja Ram and Others
Punjab And Haryana At Chandigarh · (2010) 1 PLR 735 : (2010) 1 RCR(Civil) 673
Motor Vehicles Act, 1988 — Section 170, 173
High Courts08 Oct 2009Allowed
Amit Ganeriwala Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 124 FLR 493 : (2009) 156 PLR 715
High Courts08 Oct 2009
Narinder Pal Vs Jatinder Mohan Duggal
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 583 : (2010) 2 RCR(Rent) 53
East Punjab Urban Rent Restriction Act, 1949 — Section 2(f), 2(j)
High Courts08 Oct 2009Dismissed
Harjeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0012
Penal Code, 1860 (IPC) — Section 120B, 148, 149, 304, 323
High Courts07 Oct 2009Dismissed
Punjab Ex-Servicemen Corporation Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 28 : (2010) 158 PLR 269
High Courts07 Oct 2009Allowed
Amrik Singh (died) through his Legal Representative and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 710
Punjab Security of Land Tenures Rules, 1956 — Rule 20C
High Courts07 Oct 2009
United India Insurance Company Limited Vs Sharbati Devi
Punjab And Haryana At Chandigarh · (2010) 1 AICJ 242 : (2010) 2 RCR(Civil) 57
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Motor Vehicles Act, 1988 — Section 170, 173