COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,433 judgments · page 2,229 of 4,622

High Courts15 Oct 2009

Lal Bahadur Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 124 FLR 949 : (2010) 1 ILR (P&H) 618 : (2010) 4 LLJ 261 : (2010) 157 PLR 178 : (2010) 1 RCR(Civil) 268 : (2010) 4 SLR 111

Industrial Disputes Act, 1947 — Section 25F

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High Courts15 Oct 2009Dismissed

Surender Kumar Jain Vs Madhu Gupta and Another

Punjab And Haryana At Chandigarh · (2010) 157 PLR 186

Hindu Succession Act, 1956 — Section 22

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High Courts15 Oct 2009Allowed

Indian Oil Corporation Vs Union Territory of Chandigarh and Another

Punjab And Haryana At Chandigarh · (2010) 30 VST 447

Punjab General Sales Tax Act, 1948 — Section 11(2)

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High Courts15 Oct 2009

Punjab National Bank Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 992

Contract Act, 1872 — Section 172, 173, 174, 175, 176Haryana Value Added Tax Act, 2003 — Section 26 , 61Punjab Land Revenue Act, 1887 — Section 5

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High Courts15 Oct 2009Allowed

Kamlesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 203

Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(6)Penal Code, 1860 (IPC) — Section 406, 420

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High Courts15 Oct 2009Dismissed

Padam Kumar Jain, Retd. A.D and S.J Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 6 SLR 193

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High Courts15 Oct 2009Dismissed

The Commissioner of Income Tax-I Vs Torque Pharmaceuticals Pvt. Limited

Punjab And Haryana At Chandigarh · (2010) 187 TAXMAN 270

Income Tax Act, 1961 — Section 251, 260A, 31, 37

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High Courts14 Oct 2009Allowed

Rishi Parkash Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2010) 5 RCR(Criminal) 296 : (2010) 2 RCR(Criminal) 173

Penal Code, 1860 (IPC) — Section 453, 506

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High Courts14 Oct 2009Dismissed

Puranchand Vs R.K. Suman, ITO and Another

Punjab And Haryana At Chandigarh · (2009) 10 P&H CK 0110

Criminal Procedure Code, 1973 (CrPC) — Section 401Income Tax Act, 1961 — Section 276C

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High Courts14 Oct 2009

Sh. Awadesh Goswami and Others Vs K.G. Khosla and Another

Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 609 : (2010) 2 LLJ 789 : (2010) 157 PLR 173 : (2010) 1 RCR(Civil) 390

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High Courts14 Oct 2009

Tara Chand Sharma and Another, Yadvinder Thakur and Om Parkash Aggarwal Vs Uma Aggarwal and Others

Punjab And Haryana At Chandigarh · AIR 2010 P&H 30

Civil Procedure Code, 1908 (CPC) — Section 10, 11, 151, 92Succession Act, 1925 — Section 213, 278, 301Trusts Act, 1882 — Section 14, 48

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High Courts14 Oct 2009

Jaswinder Kaur Vs Rajinder Kaur

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 66801

Motor Vehicles Act, 1988 — Section 173

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High Courts14 Oct 2009Dismissed

Dewan Engineering Works Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2009) 319 ITR 375

Income Tax Act, 1961 — Section 260A

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High Courts14 Oct 2009Dismissed

Gopal Dass Vs Sonu and Another

Punjab And Haryana At Chandigarh · AIR 2010 P&H 126

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 10, 14, 14(1), 14(3), 23

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High Courts14 Oct 2009Dismissed

Ramesh Kumar Malik Vs The Rohtak Distt. Co-Operative Milk Producers Union Ltd. and Another

Punjab And Haryana At Chandigarh · (2010) 157 PLR 169

Arbitration Act, 1940 — Section 34

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High Courts13 Oct 2009Dismissed

Tilak Raj Bedi Vs Joint Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2009) 319 ITR 385

Income Tax Act, 1961 — Section 260A

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High Courts13 Oct 2009Allowed

Satnam Singh Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2011) 333 ITR 342

Income Tax Act, 1961 — Section 144, 148, 260A

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High Courts12 Oct 2009Dismissed

Commissioner of Income Tax Vs Shahabad Co-Op. Sugar Mills Ltd.

Punjab And Haryana At Chandigarh · (2010) 322 ITR 73

Income Tax Act, 1961 — Section 260A, 271(1)(c), 80P, 80P(2), 80P(2)(a)(iii)

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High Courts12 Oct 2009Allowed

Modern Steels Ltd. Vs CIT (Appeals)

Punjab And Haryana At Chandigarh · (2010) 188 TAXMAN 184

Central Excises and Salt Act, 1944 — Section 35F

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High Courts12 Oct 2009

ICICI Lombard General Insurance Co. Vs Jaswinder Kaur

Punjab And Haryana At Chandigarh · (2010) 1 PLR 805 : (2010) 1 RCR(Civil) 66202

Motor Vehicles Act, 1988 — Section 173

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