High Courts27 Nov 2009
Sukhmander Singh Vs Financial Commissioner (Appeals-i), Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 176
Punjab Land Revenue Act, 1887 — Section 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,217 of 4,622
High Courts27 Nov 2009
Megh Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 PLR 594 : (2010) 5 RCR(Civil) 591
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts27 Nov 2009Dismissed
Kamaljit Kaur Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 101 : (2010) 1 RCR(Civil) 332
Punjab State Election Commission Act, 1994 — Section 76
High Courts27 Nov 2009Dismissed
Haryana State Vs Harbans Lal
Punjab And Haryana At Chandigarh · (2010) 157 PLR 211
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Nov 2009Dismissed
H.C. Prem Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 213 : (2010) 1 SLR 126
Constitution of India, 1950 — Article 226, 227
High Courts26 Nov 2009Dismissed
Jagjit Singh Vs Krishan Chand and Brothers Commission Agents
Punjab And Haryana At Chandigarh · (2010) 158 PLR 593
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6CConstitution of India, 1950 — Article 227
High Courts26 Nov 2009Dismissed
Karamjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0158
Advocates Act, 1961 — Section 49, 49(1)(C)Atomic Energy Act, 1962 — Section 14, 18Companies Act, 1956 — Section 529A
High Courts26 Nov 2009Dismissed
Gurdev Singh Vs Secretary to Govt. of Punjab, Cooperation Department and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 207
Punjab Co-operative Societies Act, 1961 — Section 54, 55
High Courts26 Nov 2009Allowed
Jai Krishan Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 752 : (2010) 1 RCR(Criminal) 249
Arms Act, 1959 — Section 24, 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 349(2), 439, 439(2)Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts26 Nov 2009Dismissed
Manjit Kaur Vs Vanita
Punjab And Haryana At Chandigarh · (2010) 3 CivCC 896 : (2010) 3 RCR(Civil) 693 : (2010) 3 RCR(Criminal) 574
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts25 Nov 2009Allowed
Harlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 358
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts25 Nov 2009Dismissed
Commissioner of Income Tax Vs Subrata Dutta Choudhary
Punjab And Haryana At Chandigarh · (2011) 197 TAXMAN 71
Income Tax Act, 1961 — Section 143(3), 260A
High Courts25 Nov 2009Dismissed
Pawan Kumar Mittal Vs Girdhari Lal Saroya
Punjab And Haryana At Chandigarh · (2010) 157 PLR 201 : (2009) 2 RCR(Rent) 692
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Nov 2009Dismissed
Kanta Devi and Another Vs Mehta Singh and Another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 716
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts25 Nov 2009Dismissed
Commissioner of Income Tax Vs Modi Industrial Corporation
Punjab And Haryana At Chandigarh · (2010) 195 TAXMAN 68
Income Tax Act, 1961 — Section 260A, 263
High Courts25 Nov 2009
Sarwan Jangra and Another Vs Sukhraj Singh
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 749
East Punjab Urban Rent Restriction (Amendment) Act, 2001 — Section 18AEast Punjab Urban Rent Restriction Act, 1949 — Section 13B, 2
High Courts25 Nov 2009Allowed
Udey Singh Vs Gram Panchayat Nangal Jat
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 406 : (2010) 157 PLR 206 : (2010) 6 RCR(Civil) 1027
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts25 Nov 2009
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs Electricity Ombudsman and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 173 : (2010) 2 RCR(Civil) 674
Electricity Act, 2003 — Section 181, 3, 42, 43, 46Electricity Regulations, 2004 — Regulation 10, 12, 19, 2, 21Electricity Regulations, 2005 — Regulation 5.7
High Courts23 Nov 2009Dismissed
Rajiv Kumar Batra Vs Kashmiri Lal Sika
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 341 : (2010) 157 PLR 195 : (2010) 6 RCR(Civil) 37
Constitution of India, 1950 — Article 227
High Courts23 Nov 2009Dismissed
Harbans Lal and Others Vs Devinder Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 7 : (2010) 1 RCR(Rent) 84
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27