High Courts01 Dec 2009

Sat Paul Kagra Vs Union of India

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 100 : (2010) 1 SCT 302

Constitution of India, 1950 — Article 14Judges (Protection) Act, 1985 — Section 3Penal Code, 1860 (IPC) — Section 219
High Courts01 Dec 2009Allowed

Sukhdev Kaur Vs Sh. Harjinder Singh

Punjab And Haryana At Chandigarh · (2011) 1 DMC 505 : (2010) 158 PLR 137 : (2010) 5 RCR(Civil) 814 : (2010) 5 RCR(Civil) 37302

Hindu Marriage Act, 1955 — Section 24, 25
High Courts30 Nov 2009

Kulwant Singh Vs Jodh Singh

Punjab And Haryana At Chandigarh · (2010) 3 CivCC 257 : (2010) 2 PLR 286 : (2010) 5 RCR(Civil) 1 : (2010) 1 RCR(Rent) 524

Easements Act, 1882 — Section 15
High Courts27 Nov 2009Disposed Off

Seema Vs Rajinder Singh

Punjab And Haryana At Chandigarh · (2009) 11 P&H CK 0201

Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 18, Section 19, Section 20, Section 22, Section 23
High Courts27 Nov 2009

Balbir Singh alias Fauji Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) CriLJ 1557 : (2010) 1 RCR(Criminal) 908

Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts27 Nov 2009Dismissed

Radhey Shyam Vs Raj Kumar

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 450 : (2010) 157 PLR 215 : (2010) 6 RCR(Civil) 1031 : (2010) 2 RCR(Civil) 697 : (2010) 1 RCR(Rent) 273

Constitution of India, 1950 — Article 227