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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 106 of 107

High Courts12 Jan 2026Dismissed

Mukesh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1809

Constitution Of India, 1950-Article 226, 227Punjab Police Rules, 1934-Rule 16.3, 16.25, 16.25(1)Civil Services Rules (Punjab), Volume I-Rule 7.3
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High Courts09 Jan 2026Allowed

Rhythm Vs Manjit Singh

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1791

Hindu Marriage Act, 1955-Section 9Protection Of Women From Domestic Violence Act, 2005-Section 12, 17, 18, 19, 20, 21, 22Indian Penal Code, 1860-Section 406, 498A
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High Courts09 Jan 2026Allowed

Neha Sinhmar Vs Pardeep Kumar

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1790

Hindu Marriage Act, 1955-Section 13(1)(ia)Code Of Criminal Procedure, 1973-Section 125Protection Of Women From Domestic Violence Act, 2005-Section 12
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High Courts08 Jan 2026Dismissed

Debasish Chakarborty Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1797

Constitution Of India, 1950-Article 19, 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 120B, 201, 420, 467, 468, 471, 474
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High Courts07 Jan 2026Allowed

Shiv Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1844

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 482, 482(2)Punjab Excise Act, 1914-Section 4, 20, 61Bharatiya Nyaya Sanhita, 2023-Section 61, 318(4)
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High Courts07 Jan 2026

Ankit Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1780

Bharatiya Nyaya Sanhita, 2023-Section 109, 115, 117(3), 190, 191(3), 324, 351(2), 351(3)
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