High Courts14 Jan 2026Disposed Of
Kamlesh Devi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1828
Constitution Of India, 1950-Article 215, 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 105 of 107
High Courts14 Jan 2026Disposed Of
Dimple Vs Punjabi University, Patiala And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1833
High Courts14 Jan 2026Dismissed
Preetmohinder Singh Sahota Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1832
Constitution Of India, 1950-Article 20(2), 226, 227Punjab Civil Services (Punishment And Appeal) Rules, 1970- Rule 5, 8
High Courts14 Jan 2026Dismissed
Amrit Anjana Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1831
Constitution Of India, 1950-Article 14, 16, 226, 227Consumer Protection Act, 2019-Section 29, 30
High Courts14 Jan 2026Dismissed
Major Dr. Bhupindra Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1830
Constitution Of India, 1950-Article 226, 227
High Courts14 Jan 2026Dismissed
Sandeep Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1829
High Courts13 Jan 2026Disposed Of
Dr. Gulzar Matania Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1808
Constitution Of India, 1950-Article 226, 227
High Courts13 Jan 2026Disposed Of
Yoginder Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1807
Constitution Of India, 1950-Article 226
High Courts13 Jan 2026Disposed Of
Daljeet Singh And Others Vs Pepsu Road Transport Corporation, Patiala
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1806
Constitution Of India, 1950-Article 226, 227
High Courts13 Jan 2026Disposed Of
Jaswinder Singh Vs Punjab State Power Corporation Ltd. And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1805
Constitution Of India, 1950-Article 226, 227
High Courts13 Jan 2026Dismissed
Davinder Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1804
High Courts13 Jan 2026Allowed
Bhalla Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1802
Constitution Of India, 1950-Article 226, 227Punjab Civil Services (Second Amendment) Rules, 2015-Rule 8.21, 8.21(b)
High Courts13 Jan 2026Disposed Of
Ajit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1801
Constitution Of India, 1950-Article 226, 227
High Courts13 Jan 2026Dismissed
Parveen And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1800
Constitution Of India, 1950-Article 14, 226, 227
High Courts13 Jan 2026Disposed Of
Harmail Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1799
Constitution Of India, 1950-Article 226, 227
High Courts12 Jan 2026Dismissed
Commissioner Of Income Tax, Panchkula Vs Nand Lal Garg And Ors
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1816
Constitution Of India, 1950-Article 226, 227Income Tax Act, 1961-Section 132(1), 245D, 245D(1), 245D(4), 245I
High Courts12 Jan 2026Dismissed
Tajib Alam Vs Union Territory Of Chandigarh And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1817
High Courts12 Jan 2026Disposed Of
M/S J.C.T. Ltd Vs Union Of India & Ors
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1815
Constitution Of India, 1950-Article 226, 227
High Courts12 Jan 2026Disposed Of
Rakhee And Others Vs Punjab University And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1814
Constitution Of India, 1950-Article 226, 227
High Courts12 Jan 2026Disposed Of
Kanika Verma And Others Vs Punjab University And Others
Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1813