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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 104 of 107

High Courts16 Jan 2026Allowed

Promila Verma Vs Kamal Verma

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1843

Hindu Marriage Act, 1955-Section 13Indian Penal Code, 1860-Section 34, 323, 346, 379, 406, 498A, 506Protection Of Women From Domestic Violence Act, 2005-Section 12
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High Courts16 Jan 2026Allowed

Pooja Rani Vs Saurav Garg

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1842

Hindu Marriage Act, 1955-Section 13Bharatiya Nagarik Suraksha Sanhita, 2023-Section 144Protection Of Women From Domestic Violence Act, 2005-Section 12
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High Courts16 Jan 2026Allowed

Jyoti And Others Vs Rahul Singh And Others

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1841

Hindu Marriage Act, 1955-Section 13Code Of Criminal Procedure, 1973-Section 125Protection Of Women From Domestic Violence Act, 2005-Section 12
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High Courts15 Jan 2026Disposed Of

Jagram Vs Rohtash And Others

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1826

Indian Penal Code, 1860-Section 34, 323, 325Code Of Criminal Procedure, 1973-Section 2(wa), 372, 378, 378(4)Negotiable Instruments Act, 1881-Section 138
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