High Courts23 Jan 2026Dismissed

Babu Ram Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1884

Constitution Of India, 1950-Article 32, 226, 227Municipal Corporation Employees Pension And General Provident Fund Rules, 1994-Rule 1(3), 3
High Courts23 Jan 2026Disposed Of

Gupta Sons And Others Vs Axis Bank Ltd And Others

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1882

Constitution Of India, 1950-Article 226Code Of Criminal Procedure, 1973-Section 151Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 17
High Courts22 Jan 2026Disposed Of

Sanjeev Kumar Juneja And Another Vs Terrace Pharmaceuticals Pvt. Ltd.

Punjab And Haryana At Chandigarh · (2026) 01 P&H CK 1880

Code Of Civil Procedure, 1908-Section 151, Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 6, Order 7 Rule 11Trade Marks Act, 1999-Section 2(c), 2(d), 2(1), 2(1)(v), 2(1)(m), 2(1)(zb), 27, 29, 30, 30(2)(E), 107, 124, 124(1)(ii), 124(2), 124(4)Designs Act, 2000-Section 11, 19, 19(e)