High Courts13 Jan 2021
Ladwinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0391
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 182, 320
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 91 of 100
High Courts13 Jan 2021Dismissed
Jitender And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0385
Code Of Criminal Procedure, 1973 — Section 160
High Courts13 Jan 2021Allowed
Manvir Singh @ Munna Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0369
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts13 Jan 2021Disposed Of
Veer Singh Lopoke Ex. Mla Vs Sukhbinder Singh Sarkaria Mla And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0307
Code Of Criminal Procedure, 1973 — Section 311, 391, 391(1), 397, 401Indian Penal Code, 1860 — Section 109, 120B, 500, 501
High Courts13 Jan 2021Dismissed
Ishita Chadha Vs Hon'ble High Court Of Punjab And Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0306
High Courts13 Jan 2021Disposed Of
Amit Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0163
Code Of Civil Procedure, 1908 — Section 151
High Courts13 Jan 2021Disposed Of
Pawan Kumar Vs State Information Commission, Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0162
Right To Information Act, 2005 — Section 7, 20Constitution Of India, 1950 — Article 226
High Courts13 Jan 2021Dismissed
Joga Singh Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0161
High Courts12 Jan 2021Allowed
Surender Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0394
Code Of Criminal Procedure, 1973 — Section 82, 173, 482Indian Penal Code, 1860 — Section 174A, 420Negotiable Instruments Act, 1881 — Section 138
High Courts12 Jan 2021Allowed
Mukesh Kumari Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0378
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 306, 506, 509
High Courts12 Jan 2021Disposed Of
Amarjit Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0311
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 25Indian Penal Code, 1860 — Section 34, 120B, 201, 212, 216, 224, 302, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 87, 173, 190, 204, 209, 227, 239, 340, 438
High Courts12 Jan 2021Allowed
Raghbir Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0310
Indian Penal Code, 1860 — Section 34, 302, 384Prevention Of Corruption Act, 1988 — Section 7, 13(1)Punjab Police Act, 1861 — Section 7
High Courts12 Jan 2021Dismissed
Rashpal Singh @ Shalu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0309
Code Of Criminal Procedure, 1973 — Section 82, 83, 173(2), 438Indian Penal Code, 1860 — Section 34, 120B, 109, 149, 302, 304, 326, 328Punjab Excise Act, 1914 — Section 1, 14, 61, 63
High Courts12 Jan 2021Disposed Of
Usha Rani Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0160
High Courts12 Jan 2021Allowed
Ravi Bajaj Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0159
Punjab Civil Services (Punishment And Appeal) Rules, 1970 — Rule 5(v), 5(vi), 5(vii), 5(viii), 5(ix), 8
High Courts12 Jan 2021Disposed Of
Jagsir Singh Vs Director Rural Development And Panchayats, Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0158
High Courts12 Jan 2021Disposed Of
Deepak Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0157
High Courts12 Jan 2021Allowed
Gurkirpal Singh Randhawa Vs Punjab State Power Corporation Limited And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0156
High Courts12 Jan 2021Dismissed
Dr. Ruchi Juneja Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0155
High Courts12 Jan 2021Disposed Of
Meham Chaubisi Cooperative Transport Society Limited & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0154
Motor Vehicles Act, 1988 — Section 100(2), 102