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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 89 of 100

High Courts15 Jan 2021Disposed Of

Upashu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0314

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 61, 85Evidence Act, 1872 — Section 65A, 65B, 65B(4)Code Of Criminal Procedure, 1973 — Section 91
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High Courts14 Jan 2021Disposed Of

Ranjit Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0317

Code Of Criminal Procedure, 1973 — Section 41, 167, 70, 71, 72, 73, 82, 82(1), 82(4), 204, 155Indian Penal Code, 1860 — Section 302, 304, 364, 367, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 430, 436, 449, 459, 460, 466, 467
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High Courts14 Jan 2021Disposed Of

Sunita Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0192

Punjab Excise Act, 1914 — Section 61Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts14 Jan 2021Allowed

Aashish Dahiya Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0190

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 375, 376(2)(n), 377, 498A, 506
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High Courts14 Jan 2021Disposed Of

Ravi Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0189

Indian Penal Code, 1860 — Section 188Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 27A, 29Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts14 Jan 2021Disposed Of

Ajay Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0187

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 323, 328, 506
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High Courts14 Jan 2021Allowed

Sonu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0186

Indian Penal Code, 1860 — Section 34, 379A, 395Code Of Criminal Procedure, 1973 — Section 438(2)
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