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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 90 of 100

High Courts14 Jan 2021

Paramjit Kaur Vs Union Of India

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0182

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 8, 19, 21, 22, 24, 27, 29, 37, 60Code Of Criminal Procedure, 1973 — Section 167, 439
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High Courts14 Jan 2021Allowed

Ashwani Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0181

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 370, 406, 420Immigration Act, 1983 — Section 24
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High Courts14 Jan 2021Allowed

Bahadur Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0180

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts14 Jan 2021Dismissed

Varjeena And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0178

Indian Penal Code, 1860 — Section 34, 325, 323, 376, 384, 506Information And Technology Act, 2000 — Section 67Code Of Criminal Procedure, 1973 — Section 82, 482
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High Courts14 Jan 2021Allowed

Rakesh Kumar Singla Vs Union Of India

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0177

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 8, 21, 22, 29, 42, 53, 67Evidence Act, 1872 — Section 25, 65BConstitution Of India, 1950 — Article 14, 20, 21(3)
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High Courts14 Jan 2021Dismissed

Narinder Kumar Alias Nirotam Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0174

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 376D, 370, 370AImmoral Traffic Prevention Act, 1956 — Section 3, 4, 5
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High Courts14 Jan 2021Dismissed

Lovepreet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0172

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 188, 307, 323, 324
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High Courts14 Jan 2021Disposed Of

Rohit Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0168

Indian Penal Code, 1860 — Section 365Code Of Criminal Procedure, 1973 — Section 173, 438(2)
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High Courts14 Jan 2021Allowed

Keshav Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0166

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341, 506
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