High Courts19 Jan 2021Dismissed
Suba Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0234
Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 324, 325, 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 87 of 100
High Courts19 Jan 2021Dismissed
Ajay Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0233
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 365, 379, 506Evidence Act, 1872 — Section 30
High Courts19 Jan 2021Dismissed
Hardev Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0232
Code Of Criminal Procedure, 1973 — Section 438Scheduled Castes And the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 18
High Courts19 Jan 2021Dismissed
Gursewak Singh Mann Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0231
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts19 Jan 2021Dismissed
Pritam Kaur Alias Preeto Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0230
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 61, 85
High Courts19 Jan 2021Disposed Of
Jaspinder Singh Bains @ Pindu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0229
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379B, 411
High Courts19 Jan 2021Allowed
Tarsem Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0228
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25
High Courts19 Jan 2021Dismissed
Ravi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0227
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(f), 376(3), 376, 506Protection Of Children from Sexual Offences Act, 2012 — Section 6
High Courts19 Jan 2021Disposed Of
Suchha Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0226
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 411Electricity Act, 2003 — Section 136, 137
High Courts18 Jan 2021
Swaran Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0381
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 427, 452Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Jan 2021Disposed Of
Roshan Lal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0225
Constitution Of India, 1950 — Article 226, 227
High Courts18 Jan 2021Allowed
Bhawna Bhatia And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0224
Constitution Of India, 1950 — Article 226, 227
High Courts18 Jan 2021Disposed Of
Kamal Sharma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0223
Indian Penal Code, 1860 — Section 34, 201, 216, 306, 420, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2), 3(1)(a)(s), 18Code Of Criminal Procedure, 1973 — Section 173, 438(2)
High Courts18 Jan 2021Disposed Of
Suresh Kumar Bhardwaj And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0222
Indian Penal Code, 1860 — Section 34, 201, 216, 306, 420, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2), 3(2)V, 18Code Of Criminal Procedure, 1973 — Section 173, 438(2)
High Courts18 Jan 2021
Talwinder Singh Alias Binder Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0221
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21
High Courts18 Jan 2021Allowed
Raman Kumar Sharma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0220
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471
High Courts18 Jan 2021Disposed Of
Jarnail Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0219
Indian Penal Code, 1860 — Section 120B, 149, 308, 323, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Jan 2021Dismissed
Kuldeep Singh Alias Kali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0218
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 37, 50Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Jan 2021Disposed Of
Satnam Singh @ Satta Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0217
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 506Arms Act, 1959 — Section 25, 54Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Jan 2021Disposed Of
Nannu @ Rishav Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0216
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 506Arms Act, 1959 — Section 25, 54Code Of Criminal Procedure, 1973 — Section 438(2)