High Courts21 Jan 2021Allowed
Sumit @ Nakloia Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0267
Indian Penal Code, 1860 — Section 379B, 392, 397Arms Act, 1959 — Section 25, 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 85 of 100
High Courts21 Jan 2021Allowed
Ajay @ Ajay Sangwan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0266
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 120B, 212, 302, 364
High Courts21 Jan 2021Allowed
Navdeep Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0265
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Jan 2021Allowed
Resham Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0264
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379B, 411, 473
High Courts21 Jan 2021Allowed
Manpreet Singh Alias Tota Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0263
Indian Penal Code, 1860 — Section 313, 376, 363, 366Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Jan 2021Allowed
Monu And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0262
Indian Penal Code, 1860 — Section 398, 399Arms Act, 1959 — Section 25
High Courts21 Jan 2021Allowed
Nirmal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0261
Indian Penal Code, 1860 — Section 376, 506, 511Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Jan 2021Allowed
Sonu @ Vikas Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0260
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 323, 506
High Courts21 Jan 2021
Manjeet Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0259
Indian Penal Code, 1860 — Section 120B, 312, 315, 420Medical Council Of India Act, 1956 — Section 15(2), 15(3)Medical Termination Of Pregnancy (MTP) Act, 1971 — Section 3, 4, 5
High Courts21 Jan 2021Disposed Of
Inderjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0258
Indian Penal Code, 1860 — Section 34, 149, 304BCode Of Criminal Procedure, 1973 — Section 438
High Courts21 Jan 2021Dismissed
Amandeep Khan @ Aman Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0257
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22Evidence Act, 1872 — Section 30
High Courts21 Jan 2021Disposed Of
Sunil Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0256
Indian Penal Code, 1860 — Section 120B, 201, 342, 364, 365, 392, 395, 397, 412, 413, 414, 420, 467, 468, 471, 472Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 439
High Courts21 Jan 2021Disposed Of
Harmeet Singh @ Aman Deep Randhawa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0255
Indian Penal Code, 1860 — Section 406, 498A, 506
High Courts19 Jan 2021Allowed
Vishal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0400
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 341Arms Act, 1959 — Section 25, 27, 54, 59
High Courts19 Jan 2021Disposed Of
Anoop Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0386
Indian Penal Code, 1860 — Section 307Explosive Substances Act, 1908 — Section 3, 4
High Courts19 Jan 2021Dismissed
Rinkle Sehgal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0380
Pre-Natal Diagnostic Techniques (Regulation & Prevention Of Misuse) Act, 1994 — Section 3A, 3B, 23, 25Indian Penal Code, 1860 — Section 120B
High Courts19 Jan 2021Disposed Of
Sanjay Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0375
Indian Penal Code, 1860 — Section 147, 148, 149, 294, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts19 Jan 2021Dismissed
Rahul And Ors Vs State Of Ut Chandigarh
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0374
Indian Penal Code, 1860 — Section 147, 148, 149, 324, 326, 506
High Courts19 Jan 2021Allowed
Pawan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0368
Indian Penal Code, 1860 — Section 120B, 420, 409, 406, 468
High Courts19 Jan 2021Disposed Of
Dilawar Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0318
Code Of Criminal Procedure, 1973 — Section 173, 167(2)Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 20, 25, 27A, 29