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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 86 of 100

High Courts19 Jan 2021Dismissed

Harinder Singh Vs U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0313

Indian Penal Code, 1860 — Section 34, 120B, 212, 452Arms Act, 1959, — Section 25, 27Code Of Criminal Procedure, 1973 — Section 438
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High Courts19 Jan 2021Disposed Of

Rajbir Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0249

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 306
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High Courts19 Jan 2021Allowed

Harsh Verma Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0244

Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 22, 25, 50
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High Courts19 Jan 2021Allowed

Gurmeet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0243

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 188, 269, 270, 379, 379B, 411
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High Courts19 Jan 2021Disposed Of

Kulwinder Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0238

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts19 Jan 2021Allowed

Shruti Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0237

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471, 506
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