High Courts09 Mar 2021Allowed
Balvir Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0129
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 49 of 100
High Courts09 Mar 2021Allowed
Parshant And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0128
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 341, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Mar 2021
Simranjit Singh @ Rinku Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0127
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts09 Mar 2021Disposed Of
Gurjot Saini And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0126
Constitution Of India, 1950 — Article 226
High Courts09 Mar 2021Allowed
Sukhjinder Singh @ Bitta Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0125
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 31Constitution Of India, 1950 — Article 226
High Courts09 Mar 2021Disposed Of
Mumtaz @ Babita And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0124
Prohibition Of Child Marriage Act, 2006 — Section 3
High Courts09 Mar 2021Dismissed
Swadeshi Handloom Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0123
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act 1894 — Section 4, 6
High Courts09 Mar 2021Disposed Of
Ucha Co-Operative L & C Society Ltd. Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0122
High Courts09 Mar 2021Disposed Of
Jaswinderjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0121
High Courts09 Mar 2021Disposed Of
Municipal Pensioner Association (Regd.) 5236 Of 2012 Gidderbaha Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0120
High Courts08 Mar 2021Disposed Of
Dr. Kuldeep Singh Vs Chandigarh Administration, U.T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0475
High Courts08 Mar 2021Disposed Of
Maneet Kaur Vs State Of U.T., Chandigarh And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0452
Code Of Criminal Procedure, 1973 — Section 173, 273, 482, 482(2)Indian Penal Code, 1860 — Section 120B, 406, 420, 498APrevention Of Corruption Act, 1988 — Section 5(1)(d)
High Courts08 Mar 2021Disposed Of
Harjinder Singh @ Mintu Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0389
Code Of Criminal Procedure, 1973 — Section 110, 150(G)
High Courts08 Mar 2021Disposed Of
Nitin Yadav Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0182
High Courts08 Mar 2021Disposed Of
Chanan Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0181
High Courts08 Mar 2021Disposed Of
Sunil Kumar Vs District Magistrate, Gurugram (Haryana) And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0180
High Courts08 Mar 2021
Irfan Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0179
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17
High Courts08 Mar 2021Allowed
Sanjay Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0178
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 3(1), 12
High Courts08 Mar 2021Allowed
Sunil Maan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0177
Indian Penal Code, 1860 — Section 34, 195A, 323, 328, 377, 406, 498A, 506Arms Act, 1959 — Section 25
High Courts08 Mar 2021Dismissed
Rakesh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0176
Indian Penal Code, 1860 — Section 148, 149, 323, 341, 379, 380, 427, 452, 457, 506, 511