High Courts12 Mar 2021Allowed

Ankush Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0166

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 324, 323, 326, 506
High Courts12 Mar 2021Allowed

Sahil Mittal Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0165

Code Of Criminal Procedure, 1973 — Section 144, 438, 438(2)Indian Penal Code, 1860 — Section 34, 120B, 285, 306, 406, 420, 506Arms Act, 1959 — Section 25, 27, 29, 30
High Courts12 Mar 2021Allowed

Vikash And Another Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0164

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(D)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Mar 2021Disposed Of

Arun Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0159

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 452, 506
High Courts12 Mar 2021Disposed Of

Amritpal Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0158

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 302, 307, 380, 427Arms Act, 1959 — Section 25
High Courts12 Mar 2021Disposed Of

Jagroop Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0157

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 302, 380, 427Arms Act, 1959 — Section 25
High Courts12 Mar 2021Disposed Of

Sandeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0156

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 201, 280, 302, 307, 380, 427Arms Act, 1959 — Section 25
High Courts12 Mar 2021Disposed Of

Sarabjit Singh @ Sarabjeet Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0155

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 201, 302, 307, 380, 427Arms Act, 1959 — Section 25
High Courts12 Mar 2021Dismissed

Raman Sharma Vs State Of Haryana & Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0154

Haryana Municipal Corporation Employees (Recruitment And Conditions) Service Rules, 1998 — Rule 12Constitution Of India, 1950 — Article 226, 227
High Courts10 Mar 2021Dismissed

Shelly Vohra Vs Nitesh Chaudhary

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0414

Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 5Hindu Marriage Act, 1955 — Section 13, 24
High Courts10 Mar 2021Dismissed

Shubhranshu Vs Central Bureau Of Investigation

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0150

Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(d)Prevention Of Food Adulteration Act, 1954 — Section 16, 19