High Courts10 Mar 2021Allowed
Radhy Sham Yadav And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0147
Indian Penal Code, 1860 — Section 120B, 323, 452Code Of Criminal Procedure, 1973 — Section 320, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 48 of 100
High Courts10 Mar 2021Disposed Of
Gurjinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0146
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 201, 302, 307, 308, 427Arms Act, 1959 — Section 25
High Courts10 Mar 2021Allowed
Amar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0145
Indian Penal Code, 1860 — Section 148, 149, 302Arms Act, 1959 — Section 25, 27
High Courts10 Mar 2021Allowed
Bhupinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0144
Indian Penal Code, 1860 — Section 120B, 306, 384, 386, 387Information Technology Act, 2000 — Section 67, 67ACode Of Criminal Procedure, 1973 — Section 173, 173(2), 173(3), 173(4), 173(5), 173(6), 173(8), 227
High Courts10 Mar 2021Dismissed
Dilbag Vs Patram And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0143
Punjab Land Revenue Act, 1887 — Section 13, 20, 21, 42
High Courts09 Mar 2021Allowed
Sailesh Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0432
Code Of Criminal Procedure, 1973 — Section 173, 313, 366, 432, 433Indian Penal Code, 1860 — Section 120B, 201, 202, 302, 365Evidence Act, 1872 — Section 106
High Courts09 Mar 2021Dismissed
Joginder And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0431
Punjab Village Common Lands (Regulations) Rules, 1964 — Rule 12(4)Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts09 Mar 2021Allowed
Atinder Pal Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0142
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 341, 323, 452, 506
High Courts09 Mar 2021Dismissed
Pardeep Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0141
Indian Penal Code, 1860 — Section 34, 120B, 279, 323, 337, 338, 341, 379, 420, 452, 467, 447, 468, 471, 506
High Courts09 Mar 2021
Harvinder Gaba @ Harwinder Gaba @ Deepak Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0140
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 61
High Courts09 Mar 2021Disposed Of
Abdul Gaffar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0139
Indian Penal Code, 1860 — Section 354D, 420Prevention Of Corruption Act, 1988 — Section 7Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Mar 2021Dismissed
Hanuman Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0138
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17
High Courts09 Mar 2021
Shehbaz Khan Ali @ Ali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0137
Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 336, 323, 341, 427, 506Arms Act, 1959 — Section 25, 27, 30, 54, 59
High Courts09 Mar 2021Dismissed
Darshan Singh @ Darshi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0136
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37, 50
High Courts09 Mar 2021Allowed
Kala Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0135
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302
High Courts09 Mar 2021
Simranjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0134
Prevention Of Corruption Act, 2015 — Section 7Indian Penal Code, 1860 — Section 120B, 379B, 342, 384, 419, 506
High Courts09 Mar 2021
Naresh Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0133
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 198, 201, 420, 467, 468, 471, 474Passports Act, 1967 — Section 12(1)B
High Courts09 Mar 2021Allowed
Joga Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0132
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 364Arms Act, 1959 — Section 25
High Courts09 Mar 2021Allowed
Kiarandeep Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0131
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts09 Mar 2021Allowed
Boli @ Aslam Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0130
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365, 376D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6