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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 46 of 100

High Courts15 Mar 2021Disposed Of

Rajak Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0193

Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts15 Mar 2021Allowed

Manoj Verma Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0183

Indian Penal Code, 1860 — Section 370, 384, 385, 406, 420, 506Emigration Act, 1983 — Section 24Code Of Criminal Procedure, 1973 — Section 320, 482
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High Courts12 Mar 2021Dismissed

Rakesh Garg Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0427

Code Of Criminal Procedure, 1973 — Section 4(2), 173, 482Central Goods And Services Tax Act, 2017 — Section 28, 132, 132(6)Indian Penal Code, 1860 — Section 420, 467, 468, 471
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High Courts12 Mar 2021Disposed Of

Jaspal Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0169

Indian Penal Code, 1860 — Section 120B, 376(D), 384, 420, 506Code Of Criminal Procedure, 1973 — Section 438Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 4
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High Courts12 Mar 2021Dismissed

Ashwani Oberoi Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0168

Code Of Criminal Procedure, 1973 — Section 173, 299, 439Indian Penal Code, 1860 — Section 120B, 201, 406, 419, 420, 467, 468, 471
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