COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 44 of 100

High Courts17 Mar 2021Dismissed

Davison Osaro Iyengunmwwna Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0221

Indian Penal Code, 1860 — Section 120B, 419, 420Information Technology (Amendment) Act, 2008 — Section 66DForeigner Act, 1946 — Section 3, 14

High Courts16 Mar 2021Dismissed

Manoj Kumar Vs Union Of India & Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0468

Central Reserve Police Force Act, 1949 — Section 11(1)

High Courts16 Mar 2021Dismissed

Sonu Dayma Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0428

Indian Penal Code, 1860 — Section 304BEvidence Act, 1872 — Section 113ADowry Prohibition Act, 1961 — Section 2

High Courts16 Mar 2021Dismissed

Shabir Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0403

Indian Penal Code, 1860 — Section 120B, 153A, 363, 366, 368, 376(2)(n), 506Code Of Criminal Procedure, 1973 — Section 164

High Courts16 Mar 2021Disposed Of

Mahesh And Others Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0399

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 354A, 377, 406, 498A, 506

High Courts16 Mar 2021Allowed

Shaminder Arora And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0385

Indian Penal Code, 1860 — Section 120B, 149, 363, 365, 452, 506

High Courts16 Mar 2021Allowed

Shanti Nandan Vs State Of Punjab & Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0220

Punjab State Co-Operative Supply And Marketing Federation Employees (Common Cadre Service) Rules, 1990 — Section 5.7

High Courts16 Mar 2021

Nancy And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0219

High Courts16 Mar 2021

Parveena And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0218

Prohibition Of Child Marriage Act, 2006 — Section 3Hindu Marriage Act, 1955 — Section 5(iii)

High Courts16 Mar 2021

Ashmeen Kaur @ Jareena Begum And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0217

High Courts16 Mar 2021Dismissed

Harmeet Singh @ Baggi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0216

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 22, 24, 27A, 37

High Courts16 Mar 2021Allowed

Mela Nath @ Mela Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0215

Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2)Indian Penal Code, 1860 — Section 363, 366A

High Courts16 Mar 2021Allowed

Manjit Kaur And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0214

Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482Registration Act, 1908 — Section 82

High Courts16 Mar 2021Allowed

Harmesh Lal @ Harmesh Singh @ Fillu And Another Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0213

Indian Penal Code, 1860 — Section 34, 323, 324, 326, 506Code Of Criminal Procedure, 1973 — Section 320, 482

High Courts16 Mar 2021Allowed

Jaspreet Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0212

Indian Penal Code, 1860 — Section 34, 323, 452, 506Code Of Criminal Procedure, 1973 — Section 320, 482

High Courts16 Mar 2021Allowed

Kuldeep @ Kuldeep Kumar And Another Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0211

Indian Penal Code, 1860 — Section 120B, 201, 379, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482

High Courts16 Mar 2021Allowed

Sukhvir Singh @ Sukha Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0210

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306

High Courts16 Mar 2021Allowed

Amritpal Singh Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0209

Indian Penal Code, 1860 — Section 498A, 506Code Of Criminal Procedure, 1973 — Section 320, 482

High Courts16 Mar 2021Allowed

Rajbala Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0208

Indian Penal Code, 1860 — Section 34, 323, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 438(2)Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

High Courts16 Mar 2021Allowed

Suresh Kumar @ Pappi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0207

Indian Penal Code, 1860 — Section 120B, 342, 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 12, 18