High Courts19 Mar 2021Dismissed
Central Board Of School Education Through Its Secretary/Director, Panchkula Vs Annu (Minor) And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0417
Code Of Civil Procedure, 1908 — Order 41 Rule 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 42 of 100
High Courts19 Mar 2021Allowed
Jagmohan Vs Sandeep Aggarwal And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0368
Negotiable Instruments Act, 1881 — Section 138, 147Constitution Of India, 1950 — Article 142
High Courts19 Mar 2021Disposed Of
Kavita Devi And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0248
Constitution Of India, 1950 — Article 226, 227
High Courts19 Mar 2021
Baljinder Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0247
Indian Penal Code, 1860 — Section 376, 419, 506, 509Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts19 Mar 2021Allowed
Krishan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0246
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 21
High Courts19 Mar 2021Allowed
Vijay Kumar. Vs State Of Haryana.
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0245
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471, 506
High Courts19 Mar 2021Allowed
Mohd. Asgar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0244
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 61, 85
High Courts19 Mar 2021Allowed
Gosha Singh @ Tota Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0243
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 376, 376D, 420, 506
High Courts19 Mar 2021
Sukhvinder Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0242
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 201, 302, 346, 404Arms Act, 1959 — Section 25
High Courts19 Mar 2021Allowed
Gurdit Singh @ Geetu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0241
Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 25, 29, 50
High Courts19 Mar 2021Allowed
Balkar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0240
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337, 427
High Courts19 Mar 2021Allowed
Raj Kumar And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0239
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 341, 427, 452
High Courts19 Mar 2021Allowed
Suresh Kumar Jhamb Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0238
Indian Penal Code, 1860 — Section 34, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Mar 2021Allowed
Kamla And Others Vs Sandeep And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0472
Motor Vehicles Act, 1988 — Section 166
High Courts18 Mar 2021Allowed
Angrej Singh @ Ginnu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0439
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 307, 323, 324, 326, 332, 333, 341, 379B, 427
High Courts18 Mar 2021Disposed Of
Pankaj Kumar @ Panki Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0434
Code Of Criminal Procedure, 1973 — Section 156, 156(3), 157, 157(1), 157(2), 159, 161, 162, 173(2), 173(8), 202, 204, 439, 482Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 302, 307Constitution Of India, 1950 — Article 21, 22
High Courts18 Mar 2021Dismissed
Ritu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0405
Code Of Criminal Procedure, 1973 — Section 311Evidence Act, 1872 — Section 65B
High Courts18 Mar 2021Dismissed
Tek Ram Vs Mahendro Devi
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0404
Code Of Criminal Procedure, 1973 — Section 125
High Courts18 Mar 2021Dismissed
Satnam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0398
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts18 Mar 2021Disposed Of
Arminder Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0237