High Courts23 Mar 2021Allowed
Sukhpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0278
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 42, 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 40 of 100
High Courts23 Mar 2021Allowed
Paramjit Singh @ Noni Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0277
High Courts23 Mar 2021
Sukhmander Singh @ Gogri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0276
Indian Penal Code, 1860 — Section 34, 307, 506Arms Act, 1959 — Section 25, 27, 54, 59Code Of Criminal Procedure, 1973 — Section 173, 438(2)
High Courts23 Mar 2021Allowed
Pawan Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0275
Indian Penal Code, 1860 — Section 34, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Mar 2021Allowed
Ravinder Hooda And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0274
Indian Penal Code, 1860 — Section 34, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Mar 2021Allowed
Neeraj Saini Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0273
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 341, 427, 452, 506Prevention Of Damage To Public Property Act, 1984 — Section 3Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Mar 2021Allowed
Anil Jindal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0272
Code Of Criminal Procedure, 1973 — Section 164, 173, 439Indian Penal Code, 1860 — Section 120B, 204, 406, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts22 Mar 2021Allowed
Harpreet Singh Bahad Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0446
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 306
High Courts22 Mar 2021Allowed
Charanjit Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0444
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 306, 506
High Courts22 Mar 2021Dismissed
M/S. Hamdard Engineering Through Its Sole Proprietor Harinder Singh, Amritsar Vs City Union Bank Limited, Amritsar And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0424
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 17, 17(1)Constitution Of India, 1950 — Article 226
High Courts22 Mar 2021Dismissed
Roshan Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0416
Border Security Force Rules, 1969 — Rule 45B, 45B(1)(a), 46Constitution Of India, 1950 — Article 226, 227Border Security Force Act, 1968 — Section 140, 140(3)
High Courts22 Mar 2021Allowed
Naveen Chandra Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0393
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts22 Mar 2021Dismissed
Ramesh Nath And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0386
Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Mar 2021Dismissed
Lalit And Others Vs Colonel Sudhier Kumar Sardana And Another Q
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0382
Indian Contract Act, 1872 — Section 62Registration Act, 1908 — Section 17Transfer Of Property Act, 1882 — Section 53A
High Courts22 Mar 2021Allowed
Vivek Tyagi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0377
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal Act, 2013 — Section 2(n), 4, 6, 9, 16
High Courts22 Mar 2021Allowed
Manjeet Choudhary Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0359
Indian Penal Code, 1860 — Section 363, 366A, 346Code Of Criminal Procedure, 1973 — Section 164, 173, 320, 438Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts22 Mar 2021Disposed Of
Kasim Hussain Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0271
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts22 Mar 2021
Amit Kumar Vs Punjab School Education Board & Ors.
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0270
Limitation Act, 1963 — Section 6
High Courts22 Mar 2021Disposed Of
Harbhajan Singh Dhillon Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0269
High Courts22 Mar 2021Allowed
Pardeep And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0268
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 506