High Courts24 Mar 2021Allowed
Sai Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0315
Indian Penal Code, 1860 — Section 396
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 38 of 100
High Courts24 Mar 2021Allowed
Jaspal Singh @ Jassa Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0314
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 376, 376D, 341
High Courts24 Mar 2021
Vikram @ Vicky Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0313
Indian Penal Code, 1860 — Section 120B, 379A, 379B, 411
High Courts24 Mar 2021Allowed
Harbans Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0312
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 452, 323, 427, 506
High Courts24 Mar 2021Allowed
Sandeep Sharma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0311
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 25
High Courts24 Mar 2021Allowed
Sandeep Kumar @ Seepu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0310
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 452, 506
High Courts24 Mar 2021Allowed
Baljeet Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0309
Indian Penal Code, 1860 — Section 34, 323, 324, 354, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Mar 2021Dismissed
Gaurav Kataria Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0308
Indian Penal Code, 1860 — Section 120B, 302, 307, 379BArms Act, 1959 — Section 25
High Courts24 Mar 2021Allowed
Rajan Giri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0307
Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 9, 13BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Mar 2021Dismissed
Atama Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0306
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471Punjab Travel Professionals (Regulation) Act, 2014 — Section 13
High Courts24 Mar 2021Allowed
Ajay Gupta And Another Vs Central Bureau Of Investigation Bank Security And Fraud Cell New Delh
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0305
Indian Penal Code, 1860 — Section 120B, 420, 468, 467, 471Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(D)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Mar 2021Allowed
Sunil Jindal Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0304
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506
High Courts24 Mar 2021Allowed
Parveen @ Miyan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0303
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Arms Act, 1959 — Section 25
High Courts24 Mar 2021Allowed
Jagdev Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0302
Indian Penal Code, 1860 — Section 34, 166A, 166B, 366, 376D, 377, 328, 342Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Mar 2021Allowed
Dalip Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0301
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 313, 328, 376(2)(n), 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts24 Mar 2021Allowed
Manpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0300
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 396, 353, 186, 411Arms Act, 1959 — Section 25, 27
High Courts24 Mar 2021Allowed
Budhu Ram @ Akshay Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0299
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 354, 354AProtection Of Children from Sexual Offences Act, 2012 — Section 10, 12
High Courts24 Mar 2021Allowed
Paramjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0298
Indian Penal Code, 1860 — Section 279, 337, 338, 427
High Courts24 Mar 2021
Karan Kumar And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0297
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326, 336Arms Act, 1959 — Section 25, 27
High Courts23 Mar 2021
Prof. Keshav Malhotra & Others Vs Panjab University And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0408
Panjab University Act, 1947 — Section 8, 10(4), 11, 11(2), 13, 20, 31, 31(2)(c), 33, 38Constitution Of India, 1950 — Article 226