High Courts25 Mar 2021Allowed
Susheel Abrol And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0324
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 37 of 100
High Courts25 Mar 2021
Maninder Pal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0323
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts25 Mar 2021Dismissed
Kirandeep Kaur @ Maro @ Ninder Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0322
Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 506
High Courts25 Mar 2021Allowed
Gurdeep Singh & Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0321
Indian Penal Code, 1860 — Section 148, 149, 323, 354B
High Courts24 Mar 2021Dismissed
Ashok Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0465
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37, 42
High Courts24 Mar 2021Allowed
Ompati Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0440
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 148, 149, 302, 323, 506
High Courts24 Mar 2021
Sachin Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0438
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 489, 489B, 489C
High Courts24 Mar 2021Partly Alowed
Ajit Singh (Deceased) Through His L.R. Jasveer Kaur Vs Accountant General (A&E), Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0421
Prevention Of Corruption Act, 1988 — Section 7, 13(2)Indian Penal Code, 1860 — Section 120B, 324, 411, 420Punjab Civil Services Rules, Vol.II, Part-1 — Rule 2.1, 2.2(a), 2.2(b), 2.2, 2.5
High Courts24 Mar 2021Dismissed
Mehtab Vs Thandu Ram (Died) Through L.Rs And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0420
Code Of Civil Procedure, 1908 — Order 9 Rule 8, Order 22 Rule 3(2)
High Courts24 Mar 2021Dismissed
Malkit Singh And Another Vs Komal Sharma
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0419
Indian Penal Code, 1860 — Section 120B, 406, 419, 420Transfer Of Property Act, 1881 — Section 55(1)(a)Specific Relief Act, 1963 — Section 22
High Courts24 Mar 2021Disposed Of
Bachan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0413
Constitution Of India, 1950 — Article 226, 227
High Courts24 Mar 2021Dismissed
Ibbar @ Tarif Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0400
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offence, Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Mar 2021Dismissed
Som Dutt Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0373
Constitution Of India, 1950 — Article 246
High Courts24 Mar 2021Allowed
Amandeep Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0365
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 366, 323, 354B, 347, 506Arms Act, 1959 — Section 25, 49, 54
High Courts24 Mar 2021Dismissed
Chander Parkash And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0363
Code Of Criminal Procedure, 1973 — Section 482Gold (Control) Act, 1968 — Section 85, 116Customs Act, 1962 — Section 135(b)
High Courts24 Mar 2021Allowed
Sandeep Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0320
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c)
High Courts24 Mar 2021Disposed Of
Prem Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0319
Indian Penal Code, 1860 — Section 34, 302, 306Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Mar 2021Allowed
Rajinder Singh @ Raja Bular Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0318
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 341Arms Act, 1959 — Section 25, 27
High Courts24 Mar 2021Allowed
Nitin Surana Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0317
Code Of Criminal Procedure, 1973 — Section 105BIndian Penal Code, 1860 — Section 406
High Courts24 Mar 2021Allowed
Jitender Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 03 P&H CK 0316
Indian Penal Code, 1860 — Section 120B, 420Haryana Protection Of Interest Of Depositors In Financial Establishment Act, 2013 — Section 3