High Courts13 Dec 2021Allowed
Shahrukh Khan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0030
Code Of Criminal Procedure, 1973 — Section 164, 437A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 4 of 100
High Courts10 Dec 2021Disposed Of
Suresh Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0029
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts10 Dec 2021Allowed
Heena Talwar @ Saloni Sethi And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0026
Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Dec 2021Allowed
Gurbax Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 307Arms Act, 1959 — Section 25, 27, 30
High Courts10 Dec 2021Disposed Of
Manjeet Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0024
Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts10 Dec 2021Dismissed
Amita Brar Vs State Of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0020
Indian Penal Code, 1860 — Section 120B, 409, 419, 420, 465, 467, 468, 471, 475Code Of Criminal Procedure, 1973 — Section 107, 150
High Courts10 Dec 2021Dismissed
Baljit Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0019
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 506
High Courts09 Dec 2021Allowed
Mangat Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0028
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Dec 2021Allowed
Jagdish Kumar And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0027
Indian Penal Code, 1860 — Section 37, 379Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts09 Dec 2021Disposed Of
Darshan Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0023
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts09 Dec 2021Allowed
Harpinder Singh Vs Director, Central Bureau Of Investigation And Another
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0022
Indian Penal Code, 1860 — Section 120B, 420Arms Act, 1959 — Section 30Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts09 Dec 2021Disposed Of
Shangara Singh And Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0021
Indian Penal Code, 1860 — Section 323, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(r)Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts06 Dec 2021Allowed
Sukhchain Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0018
Indian Penal Code, 1860 — Section 34, 313, 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Dec 2021Disposed Of
Ashish Badhan @ Aseem @ Tibri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0017
Code Of Criminal Procedure, 1973 — Section 319, 438Indian Penal Code, 1860 — Section 34, 307, 323, 324
High Courts06 Dec 2021Dismissed
Deshraj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0016
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 419, 420, 467, 468
High Courts06 Dec 2021Disposed Of
Komalpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0015
High Courts06 Dec 2021Disposed Of
Aman Jindal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0014
High Courts06 Dec 2021Disposed Of
M/S New Deep Bus Service And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0013
Motor Vehicles Act, 1988 — Section 86, 86(1), 98, 103(2)(b), 105Punjab Motor Vehicles Taxation Act, 1924 — Section 11, 11B(2)
High Courts03 Dec 2021
Kaushal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0045
Code Of Criminal Procedure, 1973 — Section 41B, 41D, 54
High Courts03 Dec 2021Allowed
Balwinder Singh Alias Billa Sarpanch Alias Chairman And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0012
Indian Penal Code, 1860 — Section 379, 411, 482, 472Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 50, 61, 85Code Of Criminal Procedure, 1973 — Section 313, 173