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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 6 of 100

High Courts29 Nov 2021Allowed

Avtar Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0135

Code Of Criminal Procedure, 1973 — Section 82, 82(1), 82(3), 83, 174A, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 27
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High Courts29 Nov 2021Allowed

Krishan Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0130

Code Of Criminal Procedure, 1973 — Section 167(2), 173(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17, 61, 85
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High Courts26 Nov 2021Disposed Of

Dharambir Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0114

Indian Penal Code, 1860 — Section 148, 149, 307, 323, 341, 379B, 506Code Of Criminal Procedure, 1973 — Section 161, 438, 438(2)
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High Courts25 Nov 2021Allowed

Sarita Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0129

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 437A, 438
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High Courts25 Nov 2021Disposed Of

Gurmail Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0110

Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts25 Nov 2021Disposed Of

Vicky Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0109

Indian Penal Code, 1860 — Section 148, 149, 323, 427, 458Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts24 Nov 2021Disposed Of

Devinder Kumari Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0127

Pre-Natal Diagnostic Techniques (Regulation And Prevention Of Misuse) Act, 1994 — Section 3(1), 3(3), 4, 23, 25Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Indian Penal Code, 1860 — Section 120B
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