High Courts03 Dec 2021Dismissed
M/S Sahil Machines India Pvt. Ltd And Others Union Of India And Ors
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0011
Income Tax Act, 1961 — Section 133A, 143(3), 144, 147, 148, 246, 246A, 263, 264, 264A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 5 of 100
High Courts01 Dec 2021Allowed
Wilson & Ors Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0010
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 341, 427
High Courts01 Dec 2021Allowed
Sukhveer Singh And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0009
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 188, 269, 323, 324, 452
High Courts01 Dec 2021Allowed
Gurdeep Singh And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0008
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 452
High Courts01 Dec 2021Allowed
Partap Singh And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0007
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149. 188, 269, 323, 324, 379B, 452
High Courts01 Dec 2021Allowed
Bakshish Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0006
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 326, 452, 506
High Courts01 Dec 2021Allowed
Harinder Kaur Alias Riya And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0005
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 325, 326
High Courts01 Dec 2021Allowed
Paramjeet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0004
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 326, 452, 506
High Courts01 Dec 2021Allowed
Tejinder Singh And Anr Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0003
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 380, 406, 420, 448, 467, 468, 471
High Courts01 Dec 2021Dismissed
Puneet & Others Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 173, 319Indian Penal Code, 1860 — Section 153A, 504, 505, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(z)(za), 3(2)(v)(a)
High Courts01 Dec 2021Dismissed
Sukhvinder Singh Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0001
Passports Rules, 1980 — Rule 4Indian Penal Code, 1860 — Section 148, 149, 307, 323, 342Passports Act, 1967 — Section 4(2)(a), 6, 6(2)(f)
High Courts30 Nov 2021Dismissed
Lovepreet Singh Vs Haryana Public Service Commission And Another
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0145
High Courts30 Nov 2021Allowed
Manpreet Singh Dhillon And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0143
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 379B, 506
High Courts30 Nov 2021Allowed
Balbir Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0142
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 379, 488
High Courts30 Nov 2021Allowed
Jasveer Singh @ Peecha And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0141
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 307, 323
High Courts30 Nov 2021Disposed Of
Parkash Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0140
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts30 Nov 2021Allowed
Satbir And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0139
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379A
High Courts30 Nov 2021Dismissed
Simarpal Singh Wadhawan And Others Vs M/S Dinesh Steel Through Its Proprietor Davesh Kumar
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0138
Negotiable Instruments Act, 1881 — Section 138, 139, 141, 143A, 148Code Of Criminal Procedure, 1973 — Section 263(g)
High Courts30 Nov 2021Allowed
Schlumberger Solutions Private Limited Vs Commissioner Central GST And Others
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0137
Constitution Of India, 1950 — Article 226Finance (No. 2) Act, 2019 — Section 124, 124(1), 124(2)
High Courts29 Nov 2021Disposed Of
Rajesh Goyal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0136
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438, 438(2)