High Courts24 Nov 2021Allowed
Harman Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0126
Indian Penal Code, 1860 — Section 34, 323, 324, 326
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 7 of 100
High Courts24 Nov 2021Allowed
Hardeep Singh @ Honey Rosha And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0125
Indian Penal Code, 1860 — Section 120B, 307, 323, 341, 379B, 427, 506Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 320
High Courts24 Nov 2021Disposed Of
Suresh Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0124
Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts24 Nov 2021Disposed Of
Gaurav Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0123
Indian Penal Code, 1860 — Section 147, 149, 323, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts24 Nov 2021Disposed Of
Kapil Bhatia Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0122
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts24 Nov 2021Disposed Of
Gursewak Singh @ Bohra Singh @ Ghudda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0121
Indian Penal Code, 1860 — Section 148, 149, 307, 323Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts24 Nov 2021Disposed Of
Ajay @ Bittu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0120
Indian Penal Code, 1860 — Section 120B, 148, 149, 174A, 186, 212, 302, 307, 333, 353Arms Act, 1959 — Section 25Prisons Act, 1894 — Section 42
High Courts24 Nov 2021Allowed
Sukhdev Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0119
Code Of Criminal Procedure, 1973 — Section 167, 167(2), 173Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 50
High Courts23 Nov 2021Allowed
Charanjit Chopra @ Sweetie Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0108
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29, 60Code Of Criminal Procedure, 1973 — Section 82
High Courts23 Nov 2021Allowed
Akshay And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0107
Indian Penal Code, 1860 — Section 120B, 386Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Nov 2021Allowed
Brij Bhushan And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0106
Indian Penal Code, 1860 — Section 34, 323, 341, 506Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 82Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Nov 2021Allowed
Jasbir Kaur And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0105
Indian Penal Code, 1860 — Section 34, 148, 149, 308, 323, 324, 326, 427, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Nov 2021Allowed
Rajinder Kumar And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0104
Indian Penal Code, 1860 — Section 148, 149, 186, 307, 353, 506Arms Act, 1959 — Section 27, 54, 59Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Nov 2021Allowed
Pritam Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0103
Constitution Of India, 1950 — Article 142Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 325, 326, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Nov 2021Disposed Of
Balwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0102
Indian Penal Code, 1860 — Section 120B, 420Immigration Act, Of 1924 — Section 24Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts23 Nov 2021Disposed Of
Baljeet Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0101
Indian Penal Code, 1860 — Section 120B, 409, 411Prevention Of Corruption Act, 1988 — Section 13Essential Commodities Act, 1955 — Section 7
High Courts23 Nov 2021Allowed
Manjit Singh Alias Kala Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0100
Indian Penal Code, 1860 — Section 379, 380, 454
High Courts23 Nov 2021Disposed Of
Pinki Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0099
Indian Penal Code, 1860 — Section 406, 420Punjab Travel Professional (Regulations) Act, 2014 — Section 13Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Nov 2021Dismissed
Rahul And Others Vs Union Of India, Narcotics Control Bureau, Chandigarh
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0098
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 27A, 29, 37, 53, 60, 67Evidence Act, 1872 — Section 25, 27
High Courts22 Nov 2021
Dharambir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0097
Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302, 304, 307, 506Arms Act, 1959 — Section 25, 27, 54, 59