High Courts17 Nov 2021Allowed
Shami And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0076
Code Of Criminal Procedure, 1973 — Section 437A, 438
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 9 of 100
High Courts17 Nov 2021Allowed
Saloni Saluja Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0075
Code Of Criminal Procedure, 1973 — Section 437A
High Courts17 Nov 2021Disposed Of
Sanjeet Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0074
Indian Penal Code, 1860 — Section 34, 120B, 212, 216, 302, 307, 307, 325, 387, 419, 420, 472, 506, 605Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 161
High Courts17 Nov 2021Allowed
Shunty Vs Amit Kumar
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0073
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 482
High Courts17 Nov 2021Allowed
Gopi Jindal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 167(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 22, 22(b), 24, 27AIndian Penal Code, 1860 — Section 420
High Courts17 Nov 2021Allowed
Tajinder Singh Alias Teji Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0071
Indian Penal Code, 1860 — Section 34, 201, 304
High Courts17 Nov 2021Dismissed
Jarman Singh @ Darshan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0070
Indian Penal Code, 1860 — Section 148, 149, 186, 225, 307, 323, 324, 341, 353, 379, 427Arms Act, 1959 — Section 25, 27, 54, 59
High Courts17 Nov 2021Disposed Of
Ram Kishan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0069
Indian Penal Code, 1860 — Section 148, 149, 323, 325, 379B, 452, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Nov 2021Disposed Of
Jagdev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0068
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 313
High Courts16 Nov 2021Allowed
Mohit And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0067
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 379B
High Courts16 Nov 2021Dismissed
Surjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0066
Indian Penal Code, 1860 — Section 302, 304, 364, 367, 376, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 436, 449, 459, 460Code Of Criminal Procedure, 1973 — Section 82, 82(3)
High Courts16 Nov 2021Allowed
Arun Kumar Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0065
Indian Penal Code, 1860 — Section 201, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Nov 2021Dismissed
Sonu @ Soni And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0064
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 25, 27
High Courts15 Nov 2021Disposed Of
Shyam Pratap Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0063
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Nov 2021Disposed Of
Jasbir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0062
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Nov 2021Allowed
Rajesh Malik Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0061
Indian Penal Code, 1860 — Section 307, 420Arms Act, 1959 — Section 27
High Courts15 Nov 2021Disposed Of
Manish Kumar Garg And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0060
Indian Penal Code, 1860 — Section 34, 323, 307, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts15 Nov 2021Disposed Of
Ranga Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0059
Indian Penal Code, 1860 — Section 148, 149, 323, 354B, 380, 427, 452, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts15 Nov 2021Disposed Of
Rubina Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0058
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts15 Nov 2021Disposed Of
Rahul Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0057
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85Code Of Criminal Procedure, 1973 — Section 438, 438(2)