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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 11 of 100

High Courts09 Nov 2021Allowed

Lovepreet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 186, 353, 396, 411Arms Act, 1959 — Section 25, 27
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High Courts09 Nov 2021Dismissed

Nisha And Others Vs Dharampal And Another And Others

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0033

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 118, 138, 138(b), 139Indian Penal Code, 1860 — Section 34, 120B, 403, 406, 419, 420, 467, 468, 471, 498A
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High Courts09 Nov 2021Disposed Of

Sushil Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0030

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 406, 420
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High Courts08 Nov 2021

Ajay Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0020

Code Of Criminal Procedure, 1973 — Section 161, 319, 439Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 324, 325, 326, 506 (II)
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High Courts08 Nov 2021Allowed

Amit @ Lala Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 323, 325, 341, 506
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