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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 12 of 100

High Courts03 Nov 2021Dismissed

Naresh Vs State Of Ut Chandigarh

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0014

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(b), 13(2)
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High Courts03 Nov 2021Allowed

Krishan @ Baba @ Dabbu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0013

Indian Penal Code, 1860 — Section 34, 341, 342, 363, 392, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
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High Courts03 Nov 2021Allowed

Dinesh Kumar @ Dabbu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0011

Indian Penal Code, 1860 — Section 147, 148, 149, 186, 239, 323, 325, 341, 342, 353, 364, 427, 506Code Of Criminal Procedure, 1973 — Section 437A, 446, 446A
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High Courts02 Nov 2021Disposed Of

Nirmal Singh @ Nikka Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0010

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 29Code Of Criminal Procedure, 1973 — Section 438(2), 482
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High Courts02 Nov 2021Disposed Of

Jagdish Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0007

Indian Penal Code, 1860 — Section 120B, 201, 409Prevention Of Corruption Act, 1988 — Section 13(1)(a)Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts01 Nov 2021Allowed

Meenu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0006

Indian Penal Code, 1860 — Section 270, 379, 381Code Of Criminal Procedure, 1973 — Section 437A, 438
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High Courts01 Nov 2021Allowed

Sandeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 11 P&H CK 0002

Code Of Criminal Procedure, 1973 — Section 437A, 438Indian Penal Code, 1860 — Section 34, 111, 323, 324, 452, 506
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High Courts28 Oct 2021Allowed

Bhim Sain Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0072

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)Code Of Criminal Procedure, 1973 — Section 173(2), 167(2)
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High Courts28 Oct 2021Allowed

Roshandeen Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0070

Mines And SBS Nagar Minerals (Regulation Of Development) Act, 1957 — Section 4(1), 21(1), 101Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 437A, 438
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