High Courts22 Oct 2021Disposed Of
Shilpa And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · S.K. Choudhary, Saurav Khurana
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 14 of 100
High Courts22 Oct 2021Disposed Of
Mukesh Kumar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · Sarvesh Kumar Gupta, Gurmeet Singh
Constitution Of India, 1950 — Article 226, 227
High Courts22 Oct 2021Disposed Of
Madhu Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · Arjun Veer Sharma, Saurav Khurana
Constitution Of India, 1950 — Article 226, 227
High Courts22 Oct 2021Disposed Of
Neha Sharma And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · Sandeep Sharma
High Courts22 Oct 2021Disposed Of
Prajapati Kumhar Sabha Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · Vikram Singh
High Courts22 Oct 2021Disposed Of
Aadil Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0052
Constitution Of India, 1950 — Article 226Bonded Labour System (Abolition) Act, 1976 — Section 16, 17
High Courts22 Oct 2021Disposed Of
M/S System Electrical Construction Company And Others Vs Indian Overseas Bank
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0051
Constitution Of India, 1950 — Article 226, 227Debts Recovery Tribunal Act, 1993 — Section 17
High Courts22 Oct 2021Disposed Of
Mahipal Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0050
Constitution Of India, 1950 — Article 226
High Courts22 Oct 2021Disposed Of
Sanjiv Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0049
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17
High Courts21 Oct 2021Disposed Of
Gurlal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · K.D. Sachdeva
Indian Penal Code, 1860 — Section 279, 304, 304A, 337, 427
High Courts21 Oct 2021Disposed Of
Manpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0108
High Courts21 Oct 2021Disposed Of
Jaspreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0107
High Courts21 Oct 2021Disposed Of
Priya And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0104
High Courts21 Oct 2021Disposed Of
Rinku Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0103
Constitution Of India, 1950 — Article 226
High Courts21 Oct 2021Disposed Of
Parveen Kumar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0099
High Courts21 Oct 2021Disposed Of
Jasvir Kaur Dhaliwal And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0098
High Courts21 Oct 2021Disposed Of
Laveen Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0097
Constitution Of India, 1950 — Article 226, 227
High Courts21 Oct 2021Disposed Of
Aarti Sharma And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0096
High Courts21 Oct 2021Disposed Of
Vinod Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0094
Constitution Of India, 1950 — Article 226Bonded Labour (Abolition) Act, 1976 — Section 16, 17
High Courts21 Oct 2021Disposed Of
Sunaina And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0093