High Courts21 Oct 2021Disposed Of
Sejal And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0092
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 15 of 100
High Courts21 Oct 2021Disposed Of
Pintu Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0091
Bonded Labour (Abolition) Act, 1976 — Section 16, 17
High Courts19 Oct 2021Disposed Of
Ajay And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0106
High Courts19 Oct 2021Disposed Of
Ayushi Garg And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0102
High Courts19 Oct 2021Disposed Of
Jasleen Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0101
High Courts19 Oct 2021Disposed Of
Manisha Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0100
High Courts19 Oct 2021Disposed Of
Suresh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0095
Constitution Of India, 1950 — Article 226Bonded Labour (Abolition) Act, 1976 — Section 16, 17
High Courts18 Oct 2021Dismissed
Madhuri And Anr Vs State Of Ut Chandigarh And Ors
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0109
High Courts18 Oct 2021Dismissed
Amarjeet Singh @ Amrit Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0048
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25
High Courts18 Oct 2021Disposed Of
Damini And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0047
High Courts18 Oct 2021Disposed Of
Nisha And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0045
High Courts18 Oct 2021Disposed Of
Sumandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0044
High Courts14 Oct 2021Allowed
Ashish Vs State Of Punjab
Punjab And Haryana At Chandigarh · Ashu Mohan Punchhi, Viranjeet Mahal, M.S.Nagra, Sandeep Verma
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376
High Courts14 Oct 2021Dismissed
Mohit And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · Navkiran Singh, Sandeep Arora, Gaurav Garg Dhuriwala
Indian Penal Code, 1860 — Section 120B, 148, 149, 307
High Courts14 Oct 2021Allowed
Shimla And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · Sheenu Sura
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Oct 2021Dismissed
Gaurav Kirpal Vs Assistant Director, Directorate Of Enforcement
Punjab And Haryana At Chandigarh · Saurabh Kapoor, Satya Pal Jain, Sanjay Vashisth
Prevention Of Money Laundering Act, 2002 — Section 44, 45Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts14 Oct 2021Allowed
Gurtej Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · Kanwaljit Singh, Ajaivir Singh, Joginder Pal Ratra, G.S. Nahel
Indian Penal Code, 1860 — Section 120B, 323, 324, 325, 326, 431, 506Public Property (Prevention Of Damage) Act, 1985 — Section 3Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Oct 2021Dismissed
Rajan Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · K.S. Maangat, Saurav Khurana
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 200, 482
High Courts14 Oct 2021Dismissed
Taranjit Singh @ Sonu And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · Sangram S. Saron, Chandan Singh Rana, Ajay Pal Singh Gill
Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 193
High Courts14 Oct 2021Allowed
Vinay Kumar @ Vicky Vs State Of Haryana
Punjab And Haryana At Chandigarh · Aditya Sanghi, Rajiv Sidhu
Code Of Criminal Procedure, 1973 — Section 167, 167(2), 173