COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 17 of 100

High Courts11 Oct 2021

Akash Rana And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · Jasraj Singh, Dr. Anmol Rattan Sidhu, Pratham Sethi, Harbir Sandhu

Code Of Criminal Procedure, 1973 — Section 82, 161, 164, 173, 173(2)Indian Penal Code, 1860 — Section 148, 149, 302, 427, 452Arms Act, 1959 — Section 25, 27

Read judgment

High Courts11 Oct 2021Allowed

Maninder Pal Singh @ Mannu And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · Vaibhav Narang, Monika Jalota, Vibhu Walia

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 336, 506Arms Act, 1959 — Section 25, 27

Read judgment

High Courts11 Oct 2021Allowed

Satyabir Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · P.S.Hundal, Premjit S. Hundal, Rajiv Sidhu, D.S.Nirban

Indian Penal Code, 1860 — Section 120, 120B, 201, 206, 212, 279, 304, 304A, 337, 420Code Of Criminal Procedure, 1973 — Section 438(2)

Read judgment

High Courts11 Oct 2021Allowed

Gurdev Singh And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · Baltej Singh Sidhu, Divij Datt, Chaman Lal Pawar, G.S. Lali

Code Of Criminal Procedure, 1973 — Section 173, 319, 398Indian Penal Code, 1860 — Section 120B, 149, 302, 304, 323, 324

Read judgment

High Courts11 Oct 2021Allowed

Hanuman And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0035

Indian Penal Code, 1860 — Section 120B, 212, 279, 304, 304A, 337, 420

Read judgment

High Courts11 Oct 2021

Sahil Kumar @ Gora And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0031

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 50Code Of Criminal Procedure, 1973 — Section 91

Read judgment

High Courts11 Oct 2021Allowed

Sandeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0030

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 420, 465, 467, 468, 471, 474

Read judgment

High Courts11 Oct 2021Disposed Of

Saurav Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0028

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 50

Read judgment

High Courts11 Oct 2021Dismissed

Uttar Haryana Bijli Vitran Nigam Limited And Another Vs Poonam Rani

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0027

Limitation Act, 1963 — Section 5

Read judgment

High Courts08 Oct 2021Allowed

Gurbinder Singh And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · Vinay Kumar, H. S. Sitta, Sanjeet Singh

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326

Read judgment

High Courts08 Oct 2021Allowed

Rajesh Kumar And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · P.S. Sekhon, Bhupender Beniwal

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 363, 364

Read judgment