High Courts07 Oct 2021Dismissed
Jatin Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0022
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 18 of 100
High Courts07 Oct 2021Disposed Of
Manpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0021
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Oct 2021Disposed Of
Satpal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0020
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Oct 2021Allowed
Rajesh @ Dalo Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0019
Indian Penal Code, 1860 — Section 201, 302, 365
High Courts07 Oct 2021Dismissed
Sahil Pruthi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0018
Indian Penal Code, 1860 — Section 34, 308, 323, 506
High Courts06 Oct 2021Dismissed
Balwant Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0017
Indian Penal Code, 1860 — Section 34, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts06 Oct 2021Allowed
Davinder Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0016
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 320
High Courts06 Oct 2021Allowed
Mangal Chand Sanchety And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0015
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 320, 482Copyright Act, 1954 — Section 63
High Courts06 Oct 2021Dismissed
Master Bholu Vs Central Bureau Of Investigation
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0014
Indian Penal Code, 1860 — Section 302Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2, 12, 12(1), 15, 49, 104Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Oct 2021Disposed Of
Sagar Singh @ Sagar Masih Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0013
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Oct 2021Dismissed
Gagandeep Jindal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0011
Code Of Criminal Procedure, 1973 — Section 163(2), 173Indian Penal Code, 1860 — Section 406
High Courts05 Oct 2021Disposed Of
Harbir Singh Rana Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0009
Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420
High Courts05 Oct 2021
Munish @ Lilu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0005
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts05 Oct 2021Allowed
Phulpreet Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0004
Indian Penal Code, 1860 — Section 207, 381, 411
High Courts05 Oct 2021Allowed
Surender @ Bindrakhia Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 4398Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts04 Oct 2021Allowed
Harjinder Singh @ Binder Singh And Others Harjinder Singh @ Binder Singh And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0085
Indian Penal Code, 1860 — Section 34, 148, 149, 186, 323, 332, 353, 427, 506
High Courts04 Oct 2021Allowed
Gurinder Pal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0083
Indian Penal Code, 1860 — Section 120B, 201, 420, 465, 466, 467, 468, 469, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Oct 2021Dismissed
Vikas Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0081
Trade Marks Act, 1999 — Section 103, 104Copy Rights Act, 1957 — Section 51, 63, 65Indian Penal Code, 1860 — Section 120B, 272, 273, 406, 420, 467, 468, 472, 473, 475, 476, 486
High Courts04 Oct 2021Allowed
Udey Singh @ Udey Tewatia Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0079
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 323, 506Arms Act, 1959 — Section 307
High Courts04 Oct 2021Allowed
Lakhwinder Kaur And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0077
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 379B(2), 440, 452, 506Code Of Criminal Procedure, 1973 — Section 320, 482