COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 20 of 100

High Courts29 Sept 2021Disposed Of

Savitri Devi Goswami Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0065

Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438, 438(2)

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High Courts29 Sept 2021

Sukhdev Singh And Another Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0063

Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471

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High Courts28 Sept 2021Allowed

Balwinder Singh @ Fauji And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0072

Indian Penal Code, 1860 — Section 148, 149, 160, 323, 427, 506

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High Courts28 Sept 2021Allowed

Dilbag Singh @ Bagha And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0071

Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts28 Sept 2021Allowed

Paramjit Kaur And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 313, 406, 498A

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High Courts27 Sept 2021Dismissed

Jagjit Kumar Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0070

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420

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High Courts27 Sept 2021Allowed

Rajwinder Singh @ Gagga Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 323, 341, 349, 379, 379B

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High Courts27 Sept 2021Allowed

Sonali Ahlawat And Another Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0064

Indian Penal Code, 1860 — Section 419, 420Information Technology Act, 2000 — Section 66Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts24 Sept 2021Disposed Of

Kaka Chopra Vs Sripal Singh Yadav

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0046

Code Of Criminal Procedure, 1973 — Section 315, 391, 482

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High Courts24 Sept 2021

Sandeep Kumar @ Sandeep Chugh Vs State Of Haryana And Ors

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0043

Hindu Marriage Act, 1955 — Section 9

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High Courts23 Sept 2021Dismissed

Kumar Saurabh And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0045

Constitution Of India, 1950 — Article 12

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High Courts23 Sept 2021Allowed

Satnam Singh @ Satta Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0041

Indian Penal Code, 1860 — Section 120B, 306, 384, 386, 387Information Technology Act, 2000 — Section 67, 67AArms Act, 1959 — Section 25, 27

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High Courts22 Sept 2021Allowed

Balwinder Singh @ Gyani Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0061

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21B, 27A

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High Courts22 Sept 2021Dismissed

Jafar Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0060

Code Of Criminal Procedure, 1973 — Section 156(3), 161, 173(2), 319Indian Penal Code, 1860 — Section 34, 323, 324, 325, 452, 506

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High Courts22 Sept 2021Disposed Of

Kala Singh And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0059

Indian Penal Code, 1860 — Section 306, 363, 366Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2)

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High Courts22 Sept 2021

Ashok Kumar Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0049

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420

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High Courts22 Sept 2021

Sultan Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0042

Punjab Excise Act, 1914 — Section 61, 61(i)(a)Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts21 Sept 2021Dismissed

Anup Ram Vs State Of U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0057

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37, 50

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High Courts21 Sept 2021

Bunty Kashyap And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0056

Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 323Arms Act, 1959 — Section 25

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High Courts21 Sept 2021Dismissed

Deepak Kumar And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0055

Indian Penal Code, 1860 — Section 34, 201, 379A, 411, 420, 467, 468, 471

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