High Courts21 Sept 2021Disposed Of
Pooja @ Sunita Devi And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0054
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 21 of 100
High Courts21 Sept 2021Dismissed
Anup Ram Vs State Of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37, 50
High Courts20 Sept 2021Disposed Of
Buggar Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0062
Indian Penal Code, 1860 — Section 34, 307, 323, 326, 452, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Sept 2021Dismissed
Chander Parkash Gupta Vs Vijay Kumar Singla
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0053
Code Of Criminal Procedure, 1973 — Section 357, 357(2), 389, 421, 424, 482Negotiable Instruments Act, 1881 — Section 138, 143A, 148
High Courts20 Sept 2021
Jeet Kumar And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 323, 380, 427, 452, 380
High Courts20 Sept 2021Disposed Of
Harwinder Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0047
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 376(2)Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Sept 2021Allowed
Mandeep Singh @ Mani And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0044
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 452
High Courts17 Sept 2021Dismissed
Navjit Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0040
Code Of Criminal Procedure, 1973 — Section 82, 438Indian Penal Code, 1860 — Section 34, 120B, 320, 420
High Courts17 Sept 2021Allowed
Simranpal Singh Vs Union Of India Through Intelligence Officer, Narcotics Control Bureau, Chandigarh
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0039
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 27A, 29
High Courts17 Sept 2021Allowed
Surjit Singh @ Rinku Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0038
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
High Courts17 Sept 2021Dismissed
Sukhjinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0037
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326
High Courts16 Sept 2021Allowed
Amandeep @ Vishal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts16 Sept 2021Allowed
Bhau And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0035
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326
High Courts16 Sept 2021Disposed Of
Manjeet And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0034
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 302, 307
High Courts16 Sept 2021Allowed
Tara Chand Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0033
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302, 346
High Courts15 Sept 2021Disposed Of
Anil Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0030
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 420Punjab Prevention Of Human Smuggling Act, 2012 — Section 13
High Courts15 Sept 2021Disposed Of
Kamal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Sept 2021Allowed
Mohit Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0026
Arms Act, 1959 — Section 25(1B)(A), 27(B)Indian Penal Code, 1860 — Section 147, 148, 307Code Of Criminal Procedure, 1973 — Section 173
High Courts15 Sept 2021Dismissed
Tehal Singh Vs Patran Prl. Cooperative Agriculture Development Bank Limited
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0023
Negotiable Instruments Act, 1881 — Section 148
High Courts14 Sept 2021Allowed
Amit @ Dhollu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0032
Indian Penal Code, 1860 — Section 201, 302, 365