High Courts06 Sept 2021Disposed Of
Imran Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0007
Indian Penal Code, 1860 — Section 283, 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 23 of 100
High Courts03 Sept 2021
Omkar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0002
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 25
High Courts03 Sept 2021Dismissed
Uttar Haryana Bijli Vitran Nigam Ltd. & Others Vs Kartar Singh @ Kartara
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0001
Electricity Act, 2003 — Section 126, 126(2), 126(3), 126(5), 126(6), 127, 135, 135(a), 135(b), 135(c), 135(d), 135(e), 135(1A), 135(1)(a), 135(1)(b), 135(1)(c), 135(1)(d), 135(1)(e), 152
High Courts02 Sept 2021Allowed
Raj Kumar And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0006
High Courts02 Sept 2021Dismissed
Ramesh Kumar Vs Hari Parkash & Another
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0005
Haryana Urban (Control Of Rent And Eviction) Act, 1973 — Section 14(1)(b), 15(6)Kerala Buildings (Lease And Rent Control) Act, 1965 — Section 20Prevention Of Cruelty To Animals Act, 1960 — Section 10(3)(a)(iii)
High Courts01 Sept 2021
Dharmendra Kumar @ Dharmender Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0011
High Courts01 Sept 2021Allowed
Jagraj Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 09 P&H CK 0010
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 420
High Courts27 Aug 2021Disposed Of
Kesse Fulbert Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 61, 85Indian Penal Code, 1860 — Section 420, 467Passports Act, 1967 — Section 12
High Courts27 Aug 2021Disposed Of
Sita Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Aug 2021
Gurjeet Singh Johar And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0028
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 170
High Courts26 Aug 2021Allowed
Jaspal Singh @ Gunda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0027
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Aug 2021Disposed Of
Gurjant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0029
Indian Penal Code, 1860 — Section 409Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts25 Aug 2021
Makhan Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0025
Indian Penal Code, 1860 — Section 148, 149, 302
High Courts24 Aug 2021
Jaspal Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0026
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Aug 2021Dismissed
Narayan Dass & Others Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0024
Land Acquisition Act, 1894 — Section 4, 6, 24(2)
High Courts23 Aug 2021Allowed
Amritjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0030
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Aug 2021Dismissed
New India Assurance Company Limited Vs Meenakshi And Others
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0023
Motor Vehicles Act, 1988 — Section 166
High Courts20 Aug 2021Allowed
Balwinder Singh @ Babbu Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0034
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420
High Courts20 Aug 2021Allowed
Raj Kumar And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0033
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts19 Aug 2021Dismissed
Gaurav Kirpal Vs Central Bureau Of Investigation
Punjab And Haryana At Chandigarh · (2021) 08 P&H CK 0017
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d)