COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 25 of 100

High Courts29 Jul 2021Dismissed

Akashpreet Singh And Others @ Laddi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0033

Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302, 307, 323, 336, 341, 353Arms Act, 1959 — Section 25

High Courts29 Jul 2021Disposed Of

Worldwide Tradelinks Vs Commissioner of Customs (Exports) & Another

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0032

High Courts27 Jul 2021Dismissed

Gaurav Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0031

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37

High Courts27 Jul 2021Allowed

Vikram Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0030

Indian Penal Code, 1860 — Section 379A, 411

High Courts26 Jul 2021Disposed Of

Anurag Nanda And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0029

Constitution Of India, 1950 — Article 226

High Courts26 Jul 2021Dismissed

Kuldeep @ Kaptan Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0028

Indian Penal Code, 1860 — Section 201, 379A(1)

High Courts26 Jul 2021

Ram Phal Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0027

Constitution Of India, 1950 — Article 226

High Courts22 Jul 2021Disposed Of

Hardeep Singh And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0026

High Courts22 Jul 2021Disposed Of

Manjit Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0025

High Courts22 Jul 2021Disposed Of

Dr. Seema Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0024

Constitution Of India, 1950 — Article 226

High Courts19 Jul 2021Allowed

Deepak Kumar @ Mehra Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0023

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22Code Of Criminal Procedure, 1973 — Section 439

High Courts19 Jul 2021Allowed

Harish Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0022

Punjab Excise Act, 1914 — Section 61Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts16 Jul 2021Allowed

Khushal Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0015

Indian Penal Code, 1860 — Section 406, 420

High Courts16 Jul 2021Allowed

Suresh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0001

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 61, 85Code Of Criminal Procedure, 1973 — Section 439

High Courts15 Jul 2021Allowed

Baldev Singh And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0019

Indian Penal Code, 1860 — Section 294, 295, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S)Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts14 Jul 2021Disposed Of

Gurbachan Singh @ Binder Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0018

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 61, 41

High Courts13 Jul 2021Dismissed

Rajinder Kumar @ Sonu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0008

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420

High Courts13 Jul 2021

Sahil Puhal @ Sahil Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0007

Indian Penal Code, 1860 — Section 489A, 489B, 489C, 489D

High Courts12 Jul 2021Allowed

Pankaj Rajput Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0011

Indian Penal Code, 1860 — Section 34, 120B, 201, 302

High Courts10 Jul 2021Disposed Of

Krishan Yadav Vs Dilbagh Singh And Others

Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0014

Motor Vehicles Act, 1988 — Section 173