High Courts10 Jul 2021Disposed Of
Paramjit Singh And Another Vs Jugraj Singh And Others
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0010
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 26 of 100
High Courts09 Jul 2021Dismissed
Ashok Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0020
Indian Penal Code, 1860 — Section 406, 420
High Courts08 Jul 2021Disposed Of
Harpreet Kaur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0016
Constitution Of India, 1950 — Article 226
High Courts08 Jul 2021Allowed
Sikander Singh @ Goru Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379A
High Courts07 Jul 2021Disposed Of
Seema Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0006
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Jul 2021Allowed
Sunita Kumari Rohilla And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0002
Constitution Of India, 1950 — Article 226, 227
High Courts06 Jul 2021Disposed Of
Mahesh Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0013
Constitution Of India, 1950 — Article 226Haryana Municipal Committee Act, 1973 — Section 181, 181(2)Haryana Public Premises And Land (Eviction And Rent Recovery) Act, 1972 — Section 4
High Courts05 Jul 2021Allowed
Ankush Kapoor Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0021
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 27A, 29, 37, 61, 85Arms Act, 1959 — Section 30, 54, 59
High Courts05 Jul 2021Allowed
Harjit Singh Chadha And Another Vs Regional Passport Officer, Amritsar And Another
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0017
Constitution Of India, 1950 — Article 19, 21Indian Penal Code, 1860 — Section 120B, 306, 384Passports Act, 1967 — Section 6(2)(g)
High Courts02 Jul 2021Allowed
Mustak Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0012
Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 6, 12
High Courts02 Jul 2021Allowed
Pardeep Sehrawat Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0009
Indian Penal Code, 1860 — Section 406, 419, 420, 506Chit Funds Act, 1982 — Section 4, 5Information Technology Act, 2000 — Section 66C, 66D
High Courts01 Jul 2021Allowed
Sukhpreet Singh Alias Preet Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(b), 29
High Courts01 Jul 2021Dismissed
Suman Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 07 P&H CK 0003
Code Of Criminal Procedure, 1973 — Section 311
High Courts30 Jun 2021Allowed
Karanbir Singh @ Baba And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 06 P&H CK 0013
Code Of Criminal Procedure, 1973 — Section 379B
High Courts30 Jun 2021
Rohit Godara @ Rawat Dass Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 06 P&H CK 0010
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 25, 27
High Courts29 Jun 2021Allowed
Gurwinder Singh Bajwa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 06 P&H CK 0014
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts29 Jun 2021Disposed Of
Narender Kumar Alias Narender Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 06 P&H CK 0012
Land Acquisition Act, 1894 — Section 11
High Courts28 Jun 2021Disposed Of
Ram Mehar And Another Vs Anil Kumar And Others
Punjab And Haryana At Chandigarh · (2021) 06 P&H CK 0011
Motor Vehicles Act, 1988 — Section 166, 173
High Courts28 Jun 2021Disposed Of
Sumitra Rani And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 06 P&H CK 0009
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 354A(1), 376, 506, 511Code Of Criminal Procedure, 1973 — Section 173
High Courts25 Jun 2021Disposed Of
Bansi Lal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 06 P&H CK 0015
Constitution Of India, 1950 — Article 226Bonded Labour (Abolition) Act, 1976 — Section 16, 17