High Courts14 Oct 2021Disposed Of
Navya And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0110
Constitution Of India, 1950 — Article 21, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 16 of 100
High Courts14 Oct 2021Allowed
Anil Kumar Mehta Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0090
High Courts14 Oct 2021Dismissed
M/S Beyond Imaginations, Panipat Vs Bank Of Baroda (Erstwhile Dena Bank), Panipat
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0089
Constitution Of India, 1950 — Article 226Negotiable Instruments Act, 1881 — Section 138Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts14 Oct 2021Dismissed
Uttar Haryana Bijli Vitran Nigam Ltd. And Anr Vs Raj Pal Khanna
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0088
Electricity Act, 2003 — Section 126, 135Punjab Courts Act, 1918 — Section 41Code Of Civil Procedure, 1908 — Section 100
High Courts14 Oct 2021Allowed
Silky @ Dolly Vs Lalit Mohan
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0087
Special Marriage Act, 1954 — Section 10Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts13 Oct 2021Dismissed
Ramdass Singh & Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · Bhanu Pratap Singh, Samina Dhir
Code Of Criminal Procedure, 1973 — Section 167(2), 378(3)Unlawful Activities (Prevention) Act, 1967 — Section 10, 16, 18, 43DIndian Penal Code, 1860 — Section 120B, 124A, 153A
High Courts13 Oct 2021Disposed Of
Ravinder Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · Sanchit Punia, Deepak Grewal
Haryana Gauvansh Sanrakshan And Gausamvardhan Act, 2015 — Section 13(1)(2), 17
High Courts13 Oct 2021Dismissed
Naresh Kumar @ Naresh Pehalwan Vs State Of Haryana
Punjab And Haryana At Chandigarh · Sanjay Vashisth, Gaurav Bansal
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 173, 319
High Courts13 Oct 2021Disposed Of
Gurvinder Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0111
Constitution Of India, 1950 — Article 226
High Courts13 Oct 2021Disposed Of
Baljit Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0043
Indian Penal Code, 1860 — Section 120B, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Oct 2021Allowed
Karanbir Singh And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0042
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 379B
High Courts13 Oct 2021Disposed Of
Manjit Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0041
Indian Penal Code, 1860 — Section 120B, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Oct 2021
Shinder Kaur @ Surinderpal Kaur And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0040
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Oct 2021Disposed Of
Shinderpal Singh @ Gora And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0039
Indian Penal Code, 1860 — Section 295ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Oct 2021Disposed Of
Bhagwant Singh Randhawa And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0038
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 2(1)(ec), 3(1)(x)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Oct 2021Allowed
Gurjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0036
Code Of Criminal Procedure, 1973 — Section 437A
High Courts12 Oct 2021
Harish Dhingra @ Harish Kumar Dhingra Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0034
Indian Penal Code, 1860 — Section 265, 336, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Oct 2021Dismissed
HDFC ERGO General Insurance Co. Ltd. Vs Surjit Kaur And Others
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0033
Limitation Act, 1963 — Section 5
High Courts12 Oct 2021Disposed Of
Namdeep Sorab @ Naamdeep Sorab And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0032
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120, 420Information Technology Act, 2000 — Section 66B
High Courts12 Oct 2021
Sandeep Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0029
Indian Penal Code, 1860 — Section 34, 107, 306Code Of Criminal Procedure, 1973 — Section 438, 438(2)