Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 302, 307, 449Arms Act, 1959 — Section 25Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 12

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High Courts27 Oct 2021Disposed Of

Satinder Singh Goldy Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0056

Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts27 Oct 2021Allowed

Sukhwant Kaur And Ors Vs State Of Punjab And Anr

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0054

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420

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High Courts26 Oct 2021Allowed

Devinder Pal And Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0065

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25

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High Courts26 Oct 2021Allowed

Hemdutt @ Lala Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0064

Code Of Criminal Procedure, 1973 — Section 161, 174, 175, 439Indian Penal Code, 1860 — Section 34, 120B, 302, 346

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High Courts26 Oct 2021Dismissed

Mintu And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0060

Code Of Criminal Procedure, 1973 — Section 175, 439Indian Penal Code, 1860 — Section 34, 201, 302, 364, 365

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High Courts26 Oct 2021Allowed

Sonu And Another Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0055

Indian Penal Code, 1860 — Section 34, 323, 342, 379BCode Of Criminal Procedure, 1973 — Section 320, 482

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High Courts26 Oct 2021Allowed

Yadwinder Singh @ Yadu And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0053

Indian Penal Code, 1860 — Section 149, 323, 341, 379BCode Of Criminal Procedure, 1973 — Section 320, 482

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High Courts25 Oct 2021Dismissed

Anil Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 323, 506

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High Courts25 Oct 2021Allowed

Ashish @ Bablu And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0066

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 384Arms Act, 1959 — Section 25(1B)(a), 27(B)

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High Courts25 Oct 2021Dismissed

Nitish Dhiman Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0058

Indian Penal Code, 1860 — Section 120B, 406, 370, 420Immigration Act, Of 1924 — Section 24

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High Courts25 Oct 2021Allowed

Pooja Mishra Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 10 P&H CK 0057

Medicare Service Person And Medicate Service Institutions (Prevention Of Damage Of Property) Act, 2008 — Section 3Code Of Criminal Procedure, 1973 — Section 437A, 438

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High Courts22 Oct 2021Dismissed